High Courts23 Dec 2014
Jaspal Singh Vs Bal Kishan
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0054
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 100, 151, 41Hindu Succession Act, 1956 — Section 30, 6
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2014
1,613 judgments · page 3 of 81
High Courts23 Dec 2014
Ashok Chauhan Vs S.S.J.V. Projects Pvt. Ltd.
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0044
Evidence Act, 1872 — Section 65
High Courts22 Dec 2014
Anil Thakur Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0144
Penal Code, 1860 (IPC) — Section 147, 148, 307, 379, 392
High Courts19 Dec 2014Dismissed
Mahindra and Mahindra Finance Limited Vs Surinder Panjta and Others
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0161
Arbitration Act, 1940 - Section 20, 41 — Arbitration and Conciliation Act, 1996 - Section 11, 2(e), 31, 31(4), 34 — Civil Procedure Code, 1908 (CPC) - Section 20, 20(a), 20(c), 37, 39 — Contract Act, 1872 - Section 23, 28
High Courts19 Dec 2014
Himachal Pradesh State Electricity Board Vs Madan Lal Gulati
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0151
Arbitration and Conciliation Act, 1996 — Section 31, 34, 34(2)Limitation Act, 1963 — Section 11, 21, 3(2)(b), 5
High Courts19 Dec 2014
Sanjeev Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0140
High Courts19 Dec 2014
Oriental Insurance Company Ltd. Vs Leela Devi
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0100
Motor Vehicles Act, 1988 — Section 166
High Courts19 Dec 2014
Anuj Sirkek Vs Neelma Devi
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0099
Motor Vehicles Act, 1988 — Section 10(3), 14, 149, 149(2), 15
High Courts19 Dec 2014
Jarmej Singh Vs Hazauro
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0092
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, 100Evidence Act, 1872 — Section 35
High Courts19 Dec 2014
Sagar Chaudhary Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0090
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50
High Courts19 Dec 2014
Tara Chand Sharma Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0087
High Courts19 Dec 2014
Man Mohan Singh Vs Gopi Chand
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0086
Evidence Act, 1872 — Section 114(g)
High Courts19 Dec 2014
Rama Nand Rathore Vs State of H.P.
High Court Of Himachal Pradesh · (2015) 1 RCR(Criminal) 319
Constitution of India, 1950 — Article 21, 22, 22(1)Criminal Procedure Code, 1973 (CrPC) — Section 154, 156, 161, 162, 164Evidence Act, 1872 — Section 123, 162, 74, 76
High Courts19 Dec 2014
Sohan Lal Kapoor Vs Manoj Bagga
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0082
Criminal Procedure Code, 1973 (CrPC) — Section 320, 397, 401, 482Negotiable Instruments Act, 1881 (NI) — Section 138, 147Penal Code, 1860 (IPC) — Section 307
High Courts19 Dec 2014
Oriental Insurance Company Ltd. Vs Rikta
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0039
Motor Vehicles Act, 1988 — Section 147, 149, 149(2), 149(2)(a)(ii), 163APenal Code, 1860 (IPC) — Section 279, 337
High Courts19 Dec 2014
Kesari Devi Vs Anil Kumar Mastana
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0038
High Courts19 Dec 2014
Joginder Singh Vs Vikram
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0037
Motor Vehicles Act, 1988 — Section 10, 10(2)(d), 10(2)(e), 112, 133
High Courts19 Dec 2014
Oriental Insurance Company Vs Tanu Chauhan
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0036
Motor Vehicles Act, 1988 — Section 149, 163A
High Courts18 Dec 2014Allowed
Dharam Sain Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0159
Criminal Procedure Code, 1973 (CrPC) - Section 313 — Evidence Act, 1872 - Section 118 — Penal Code, 1860 (IPC) - Section 375, 376, 506
High Courts18 Dec 2014
Hem Raj Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0136