High Courts04 Dec 2009Dismissed
Satya Nand and Others Vs Balbir Singh Dhawan
High Court Of Himachal Pradesh · (2009) 12 SHI CK 0022
Civil Procedure Code, 1908 (CPC) — Section 96Himachal Pradesh Courts Act, 1976 — Section 20
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2009
609 judgments · page 3 of 31
High Courts04 Dec 2009Allowed
Himachal Pradesh Financial Corporation Vs Jaswan Resorts and Others
High Court Of Himachal Pradesh · (2010) 3 BC 651 : (2011) 7 RCR(Civil) 2223 : (2010) 1 ShimLC 309
State Financial Corporations Act, 1951 — Section 32(9)
High Courts04 Dec 2009Dismissed
Man Singh Vs Hari Devi
High Court Of Himachal Pradesh · (2009) 12 SHI CK 0015
Limitation Act, 1963 — Section 5
High Courts04 Dec 2009
Oriental Insurance Company Vs Auto Comps India Limited Auto Comps India Limited Vs Oriental Insurance Company
High Court Of Himachal Pradesh · (2010) 4 CivCC 923
Arbitration and Conciliation Act, 1996 — Section 34
High Courts04 Dec 2009Allowed
Swaran Singh Vs Achhar Singh and Others
High Court Of Himachal Pradesh · (2011) 3 TAC 341
Motor Vehicles Act, 1988 — Section 173
High Courts03 Dec 2009
Kedar Nath Vs Sunil Kumar and Others
High Court Of Himachal Pradesh · (2009) 12 SHI CK 0048
Transfer of Property Act, 1882 — Section 106
High Courts03 Dec 2009
United India Insurance Company Ltd. and Sukhdarshan Kumar and Another Vs Abdul Hamid and Others
High Court Of Himachal Pradesh · (2011) ACJ 326 : (2011) 2 TAC 280
Motor Vehicles Act, 1988 — Section 147
High Courts03 Dec 2009Dismissed
Hari Ram Vs Smt. Shakuntla Devi and Others
High Court Of Himachal Pradesh · (2010) 2 ShimLC 1
Penal Code, 1860 (IPC) — Section 324, 354
High Courts03 Dec 2009
Deepak Kumar and Another and Simone Nobili and Another Vs State of H.P. State of H.P. Vs Deepak Kumar and Others
High Court Of Himachal Pradesh · (2009) 12 SHI CK 0030
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 42(1)
High Courts03 Dec 2009
Rakesh Kumar and Another Vs New India Assurance Company Ltd. and Another New India Assurance Company Ltd. Vs Rakesh Kumar and Others
High Court Of Himachal Pradesh · (2009) 12 SHI CK 0024
Motor Vehicles Act, 1988 — Section 173
High Courts03 Dec 2009
Som Pal, Rajinder Singh and Satnam Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 1 ShimLC 373
Penal Code, 1860 (IPC) — Section 376(2)(g)
High Courts03 Dec 2009Dismissed
Shiv Kanta Vs Kashmir Singh Rana and Others
High Court Of Himachal Pradesh · (2009) 12 SHI CK 0012
Constitution of India, 1950 — Article 14
High Courts03 Dec 2009
Col. M.K. Chauhan Vs Cosmo Ferrites Ltd. and Others
High Court Of Himachal Pradesh · (2009) 12 SHI CK 0010
High Courts03 Dec 2009
Collector, Land Acquisition and Another Vs Prem Singh and Others
High Court Of Himachal Pradesh · (2009) 12 SHI CK 0006
Land Acquisition Act, 1894 — Section 4, 54
High Courts03 Dec 2009
The Collector, Land Acquisition and Another Vs Krishnu and Others
High Court Of Himachal Pradesh · (2009) 12 SHI CK 0005
Land Acquisition Act, 1894 — Section 4, 54
High Courts02 Dec 2009Dismissed
Smt. Jaswant Kaur and Others Vs Des Raj and Others
High Court Of Himachal Pradesh · AIR 2010 HP 61 : (2010) 4 CivCC 103 : (2011) 7 RCR(Civil) 2226 : (2010) 1 ShimLC 299
Civil Procedure Code, 1908 (CPC) — Section 100Transfer of Property Act, 1882 — Section 60, 68(1)(d)
High Courts02 Dec 2009
Beena Kumari Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 1 Crimes 1021 : (2010) 1 ShimLC 176
Penal Code, 1860 (IPC) — Section 302
High Courts02 Dec 2009Allowed
Beena Kumari Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2010) 1 Crimes 1021 : (2010) 1 ShimLC 176
Penal Code, 1860 (IPC) — Section 302
High Courts02 Dec 2009
State of H.P and Others Vs Beli Ram
High Court Of Himachal Pradesh · (2009) 12 SHI CK 0007
High Courts01 Dec 2009
Sh. Ajit Singh Vs HPSEB and Others
High Court Of Himachal Pradesh · (2009) 12 SHI CK 0023