High Courts10 Dec 2009
Sawaran Singh Vs The State of H.P.
High Court Of Himachal Pradesh · (2009) 3 ShimLC 485
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 18
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2009
609 judgments · page 2 of 31
High Courts10 Dec 2009Dismissed
Satish Chander Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 7 RCR(Criminal) 1218
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 500
High Courts10 Dec 2009
Vinay Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2009) 12 SHI CK 0033
Criminal Procedure Code, 1973 (CrPC) — Section 340Penal Code, 1860 (IPC) — Section 107, 108, 120B, 165, 181
High Courts09 Dec 2009Dismissed
Commissioner of Central Excise Vs Saboo Alloys (P.) Ltd.
High Court Of Himachal Pradesh · (2010) 25 STT 192
High Courts09 Dec 2009
Commissioner of Income Tax Vs Shiv Ram Veg Food Industries
High Court Of Himachal Pradesh · (2009) 12 SHI CK 0049
Income Tax Act, 1961 — Section 80IA, 80IB
High Courts09 Dec 2009
Vidya Devi and Another Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2009) 12 SHI CK 0045
Constitution of India, 1950 — Article 226
High Courts09 Dec 2009
L.A.C. and Another Vs Sh. Prem Chand and Another
High Court Of Himachal Pradesh · (2009) 12 SHI CK 0044
Land Acquisition Act, 1894 — Section 11, 4
High Courts09 Dec 2009Dismissed
Commissioner of Income Tax Vs Satluj Jal Vidyut Nigam Ltd.
High Court Of Himachal Pradesh · (2009) 12 SHI CK 0039
Income Tax Act, 1961 — Section 147, 148, 153, 201, 201(1A)
High Courts09 Dec 2009Allowed
Punjab State Electricity Board Vs H.P. State Environment Protection and Pollution Control Board
High Court Of Himachal Pradesh · (2009) 12 SHI CK 0038
Water (Prevention and Control of Pollution) Act, 1974 — Section 28
High Courts09 Dec 2009Dismissed
Commissioner, Central Excise Vs Saboo Alloys Pvt. Ltd.
High Court Of Himachal Pradesh · (2010) 249 ELT 519
High Courts09 Dec 2009
Commissioner of Income Tax Vs Baghat Urban Cooperative Bank Ltd.
High Court Of Himachal Pradesh · (2009) 12 SHI CK 0032
Income Tax Act, 1961 — Section 80P(2)(a)(i)
High Courts09 Dec 2009Dismissed
Centre of India Trade Unions Vs Union of India (UOI) and Others
High Court Of Himachal Pradesh · (2010) 1 ShimLC 378
Building and Other Construction Workers (Regulation of Employment and Conditions of Services) Act, 1996 — Section 18, 18(1), 18(3)
High Courts09 Dec 2009
Mohan Lal and National Insurance Company Ltd. Vs Smt. Veena Devi and Others
High Court Of Himachal Pradesh · (2009) 12 SHI CK 0009
Constitution of India, 1950 — Article 142
High Courts09 Dec 2009Dismissed
Swaran Singh Vs National Insurance Co. Ltd. and Others
High Court Of Himachal Pradesh · (2009) 12 SHI CK 0008
High Courts08 Dec 2009Dismissed
The Commissioner of Wealth Tax Vs Bhanno Mal and Sons (HUF)
High Court Of Himachal Pradesh · (2012) 344 ITR 514
Wealth Tax Act, 1957 — Section 18(1)(c)Wealth Tax Rules, 1957 — Rule 1BB
High Courts08 Dec 2009Dismissed
State of H.P. and Another Vs H.K. Sareen
High Court Of Himachal Pradesh · (2009) 12 SHI CK 0037
Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 299
High Courts08 Dec 2009Dismissed
Commissioner, Central Excise Vs United Vanaspati Ltd.
High Court Of Himachal Pradesh · (2010) 251 ELT 373 : (2010) 25 STT 125
High Courts08 Dec 2009Dismissed
Shri Kuldeep Kumar Dogra Vs Smt. Monika Sharma
High Court Of Himachal Pradesh · AIR 2010 HP 58 : (2010) 4 CivCC 12 : (2011) 7 RCR(Civil) 49
Hindu Marriage Act, 1955 — Section 9
High Courts07 Dec 2009Dismissed
Krishan Kumar Vs Jagjit Kaur
High Court Of Himachal Pradesh · (2009) 12 SHI CK 0043
Himachal Pradesh Urban Rent Control Act, 1987 — Section 24(5)
High Courts04 Dec 2009
Sanjay Kumar, Sumit Kumar and Deepak Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2009) 3 ShimLC 491
Penal Code, 1860 (IPC) — Section 323, 376(2)(g), 452, 506(1)