High Courts30 Nov 2009Dismissed
Sansar Bus Vs National Insurance Co. Ltd. and Others
High Court Of Himachal Pradesh · (2011) 3 TAC 144
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2009
609 judgments · page 4 of 31
High Courts26 Nov 2009Allowed
Commissioner of Income Tax Vs H.P. State Forest Corporation
High Court Of Himachal Pradesh · (2009) 3 ShimLC 370
Finance Act, 1997 — Section 64(2)(ii)Income Tax Act, 1961 — Section 148, 260, 271(1)(c)
High Courts26 Nov 2009Dismissed
Sh. Ram Rattan and Another Vs Sh. Sunil Sood and Others
High Court Of Himachal Pradesh · (2009) 11 SHI CK 0064
Himachal Pradesh Urban Rent Control Act, 1987 — Section 24(5)
High Courts26 Nov 2009
Mohammad Nazir Vs State of H.P.
High Court Of Himachal Pradesh · (2009) 11 SHI CK 0009
Penal Code, 1860 (IPC) — Section 302, 34
High Courts25 Nov 2009Allowed
Vijay Kumar and Another Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2010) 1 ShimLC 186
Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts25 Nov 2009
Janak Raj Bansal Vs Commissioner of Income Tax
High Court Of Himachal Pradesh · (2010) 228 CTR 167
Income Tax Act, 1961 — Section 80IA
High Courts24 Nov 2009Allowed
Budh Ram Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2010) CriLJ 1818 : (2010) 7 RCR(Criminal) 766
Penal Code, 1860 (IPC) — Section 376
High Courts24 Nov 2009
Surjeet Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 6 RCR(Civil) 134 : (2009) 3 ShimLC 364
Penal Code, 1860 (IPC) — Section 302
High Courts24 Nov 2009
State of Himachal Pradesh Vs Sushil Kumar
High Court Of Himachal Pradesh · (2009) 3 ShimLC 75
Penal Code, 1860 (IPC) — Section 279, 304A, 337, 338
High Courts24 Nov 2009Dismissed
Shri Raj Mal Rajpoot Vs Smt. Raj Kumari
High Court Of Himachal Pradesh · (2009) 11 SHI CK 0065
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 5, Order 41 Rule 25
High Courts24 Nov 2009Dismissed
Rattan Singh Vs Income Tax Officer
High Court Of Himachal Pradesh · (2009) 11 SHI CK 0054
Income Tax Act, 1961 — Section 133(6)
High Courts24 Nov 2009Allowed
Sheela Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 2 ShimLC 61
High Courts24 Nov 2009
Bholi @ Veena and Another Vs State of H.P. State of H.P. Vs Rahul Gupta and Another
High Court Of Himachal Pradesh · (2011) 1 Crimes 403 : (2010) 3 RCR(Criminal) 34 : (2009) 3 ShimLC 503
Penal Code, 1860 (IPC) — Section 304B, 34
High Courts23 Nov 2009Dismissed
Ram Kumar Thakur Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2009) 3 ShimLC 346
Himachal Pradesh Municipal Corporation Act, 1994 — Section 46(3)
High Courts23 Nov 2009
Smt. Omi Thakur Vs Shri R.S. Ahlawat, Colonel Officer
High Court Of Himachal Pradesh · (2009) 11 SHI CK 0033
Contempt of Courts Act, 1971 — Section 11, 12
High Courts23 Nov 2009
State of H.P. and Another Vs Manohar Lal Parmar
High Court Of Himachal Pradesh · (2009) 11 SHI CK 0031
Administrative Tribunals Act, 1985 — Section 19
High Courts23 Nov 2009Allowed
Ashok Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) CriLJ 455
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 34, 392, 394
High Courts20 Nov 2009
Rangeel Singh and Others Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2009) 11 SHI CK 0062
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323
High Courts20 Nov 2009Dismissed
Union of India (UOI) Vs Dhani Ram and Others
High Court Of Himachal Pradesh · (2009) 11 SHI CK 0034
Land Acquisition Act, 1894 — Section 23
High Courts19 Nov 2009
General Manager, Ranjit Sagar Vs Sansar Chand and Others
High Court Of Himachal Pradesh · (2009) 11 SHI CK 0030
Land Acquisition Act, 1894 — Section 18, 4