High Courts13 Nov 2009
Gulam Mohammad and Others Vs Bikram Singh and Others
High Court Of Himachal Pradesh · (2009) 11 SHI CK 0060
Motor Vehicles Act, 1988 — Section 173
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2009
609 judgments · page 6 of 31
High Courts13 Nov 2009
New India Assurance Company Vs Sadh Ram and Others
High Court Of Himachal Pradesh · (2009) 3 ShimLC 384
Constitution of India, 1950 — Article 142
High Courts13 Nov 2009Allowed
Khem Chand Vs Uma Devi and Others
High Court Of Himachal Pradesh · (2011) ACJ 74
Motor Vehicles Act, 1988 — Section 147, 149
High Courts12 Nov 2009
Nagender Singh Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2009) 11 SHI CK 0023
High Courts12 Nov 2009
Bachitter Singh (dead) through LRs. Vs LAC and Another L.A.C. and Another Vs Bachitter Singh
High Court Of Himachal Pradesh · (2009) 11 SHI CK 0021
Land Acquisition Act, 1894 — Section 18, 23(1), 23(2)
High Courts12 Nov 2009Dismissed
Krishan Chand and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 1 ShimLC 351
Fundamental Rules — Rule 56(6)
High Courts11 Nov 2009
Duni Chand Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2009) 3 ShimLC 62
High Courts10 Nov 2009Dismissed
Commissioner of Central Excise Vs Malwa Fastner Pvt. Ltd. and Others
High Court Of Himachal Pradesh · (2010) 256 ELT 391
Central Excise Rules, 1944 — Rule 35G, 57G(3)
High Courts10 Nov 2009Dismissed
Swaran Dass Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2009) 3 ShimLC 485
Constitution of India, 1950 — Article 226
High Courts10 Nov 2009Dismissed
Liaq Ram Vs Smt. Gangotri and Others
High Court Of Himachal Pradesh · (2009) 3 ShimLC 374
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 26, Order 21 Rule 99, 151
High Courts10 Nov 2009
Nand Lal Vs Mohar Singh
High Court Of Himachal Pradesh · (2009) 11 SHI CK 0043
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts10 Nov 2009
State of H.P and Others Vs Sh. Jai Kishen Sharmamt and Others
High Court Of Himachal Pradesh · (2009) 11 SHI CK 0041
High Courts10 Nov 2009Allowed
Rashtriya Sanskrit Sansthan Vs Pitamber Dass and Others Anita Bhargav and Hari Dutt Gawadi Vs Union of India (UOI) and Others
High Court Of Himachal Pradesh · (2009) 11 SHI CK 0040
Administrative Tribunals Act, 1985 — Section 14(2)
High Courts10 Nov 2009Dismissed
Commissioner, Central Excise Vs Tyre Tops
High Court Of Himachal Pradesh · (2009) 171 ECR 91 : (2010) 250 ELT 338 : (2009) 3 ShimLC 41
High Courts09 Nov 2009
Budhi Prakash Vs State of H.P.
High Court Of Himachal Pradesh · (2009) 11 SHI CK 0044
Penal Code, 1860 (IPC) — Section 302
High Courts09 Nov 2009
Satya Devi and Others Vs Baggi Devi
High Court Of Himachal Pradesh · (2009) 11 SHI CK 0042
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 6 Rule 17
High Courts09 Nov 2009Dismissed
Prem Lal Vs Himachal Pradesh Road Transport Corporationand Others
High Court Of Himachal Pradesh · (2009) 11 SHI CK 0006
Constitution of India, 1950 — Article 226
High Courts07 Nov 2009
Smt. Jayanti Devi and Others Vs Smt. Prabha Bhagra
High Court Of Himachal Pradesh · (2009) 3 ShimLC 467
High Courts07 Nov 2009Dismissed
Himachal Pradesh State Forest Corporation Ltd. Vs Sh. Roop Singh Dilta
High Court Of Himachal Pradesh · (2009) 11 SHI CK 0052
Contract Act, 1872 — Section 10, 2E
High Courts07 Nov 2009Dismissed
State of H.P. Vs Baldev Ram and Another
High Court Of Himachal Pradesh · (2009) 11 SHI CK 0045
Civil Procedure Code, 1908 (CPC) — Section 100Himachal Pradesh Abolition of Big Landed Estates and Land Reforms Act, 1953 — Section 83, 86