High Courts06 Jan 2009Dismissed
State of H.P. Vs Ghindro Ram
High Court Of Himachal Pradesh · (2009) 1 ShimLC 388
Penal Code, 1860 (IPC) — Section 379, 411
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2009
609 judgments · page 31 of 31
High Courts06 Jan 2009
Nisha Devi and Others Vs Sonaina Garg and Another
High Court Of Himachal Pradesh · (2009) 01 SHI CK 0005
Motor Vehicles Act, 1988 — Section 163A
High Courts06 Jan 2009Allowed
State of H.P. Vs Niti Raj @ Gogi
High Court Of Himachal Pradesh · (2009) CriLJ 1922 : (2010) 2 Crimes 553 : (2009) 3 RCR(Criminal) 609 : (2009) 1 ShimLC 271
Penal Code, 1860 (IPC) — Section 279, 337, 338
High Courts02 Jan 2009
Bhupinder Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2009) 1 ShimLC 341
Penal Code, 1860 (IPC) — Section 380, 457
High Courts02 Jan 2009Dismissed
Kushal Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2009) 01 SHI CK 0025
Prevention of Food Adulteration Act, 1954 — Section 16(1)(a)(i)(ii), 2(ia), 2(m), 7(i), 7(iii)Prevention of Food Adulteration Rules, 1955 — Rule 50(1)
High Courts01 Jan 2009Dismissed
State of H.P. Vs Raghubir Singh
High Court Of Himachal Pradesh · (2009) 01 SHI CK 0023
Penal Code, 1860 (IPC) — Section 323, 324, 34, 506
High Courts01 Jan 2009Allowed
Sh. Raj Kumar Vs Shri Satpal and Others
High Court Of Himachal Pradesh · (2010) ACJ 1147 : (2009) 1 ShimLC 438
Motor Vehicles Act, 1988 — Section 166
High Courts01 Jan 2009
H.P. Financial Corporation Vs Smt. Manmohan Kaur and Others
High Court Of Himachal Pradesh · (2009) 01 SHI CK 0004
State Financial Corporations Act, 1951 — Section 29, 30
High Courts01 Jan 2009
Oriental Insurance Company Ltd. and Sh. Partap Singh Vs Smt. Savitri Devi and Others
High Court Of Himachal Pradesh · (2009) 01 SHI CK 0003
Motor Vehicles Act, 1988 — Section 166