High Courts05 Mar 2009Dismissed
Roshan Lal and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2009) 1 ShimLC 382
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2009
609 judgments · page 29 of 31
High Courts04 Mar 2009Dismissed
State of H.P. Vs Pawan Kumar and Others
High Court Of Himachal Pradesh · (2009) 03 SHI CK 0018
Penal Code, 1860 (IPC) — Section 302, 323, 34, 452
High Courts04 Mar 2009
Kailash Chander Hans Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2009) 2 ShimLC 40 : (2009) 6 SLR 510
Constitution of India, 1950 — Article 226, 227
High Courts03 Mar 2009Dismissed
Sohan Singh and Another Vs National Insurance Co.
High Court Of Himachal Pradesh · (2009) ACJ 2869 : AIR 2009 HP 62 : (2011) 7 RCR(Civil) 1346 : (2009) 1 ShimLC 529
Motor Vehicles Act, 1988 — Section 163A
High Courts03 Mar 2009
Mani Chand Vs H.P. State Forest Corpn. Ltd.
High Court Of Himachal Pradesh · (2009) 1 ShimLC 427
Administrative Tribunals Act, 1985 — Section 19
High Courts03 Mar 2009
Sh. Beli Ram and National Insurance Company Ltd. Vs Sh. Rajinder Kumar and Another Sh. Rajinder Kumar Vs Sh. Beli Ram and Another
High Court Of Himachal Pradesh · (2010) ACJ 1653 : (2009) 2 ShimLC 12
Workmens Compensation Act, 1923 — Section 4, 4A
High Courts03 Mar 2009
Rakesh Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2009) 2 ShimLC 57
Penal Code, 1860 (IPC) — Section 302, 304
High Courts03 Mar 2009Dismissed
High Court of H.P. Vs Mrs. Veerta Verma and Another
High Court Of Himachal Pradesh · (2009) 1 ShimLC 487 : (2009) 6 SLR 503
High Courts02 Mar 2009Allowed
D.N. Sharma Vs H.P. State Electricity Board
High Court Of Himachal Pradesh · (2009) 03 SHI CK 0028
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 15(1), 15(2)Constitution of India, 1950 — Article 14, 16
High Courts02 Mar 2009Dismissed
Jagat Ram Vs State of H.P.
High Court Of Himachal Pradesh · (2009) CriLJ 3271 : (2010) 6 RCR(Criminal) 491
Penal Code, 1860 (IPC) — Section 376
High Courts26 Feb 2009Dismissed
State of H.P. Vs J.C. Gupta
High Court Of Himachal Pradesh · (2009) 1 ShimLC 449
Arbitration Act, 1940 — Section 30, 33, 39
High Courts26 Feb 2009Allowed
Yudhbir Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2009) 02 SHI CK 0002
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 379, 380
High Courts24 Feb 2009Dismissed
Shri Madan Lal Sharma Vs H.P. Khadi and Village Industries Board
High Court Of Himachal Pradesh · (2009) 2 ShimLC 47
High Courts24 Feb 2009Allowed
Sunita Devi Vs Shri Lala
High Court Of Himachal Pradesh · AIR 2009 HP 52 : (2009) 2 DMC 601 : (2011) 7 RCR(Civil) 2241 : (2009) 1 ShimLC 478
Hindu Marriage Act, 1955 — Section 13(1)(ia), 13(1)(ib)
High Courts24 Feb 2009Dismissed
Smt. Bimla Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · AIR 2009 HP 73 : (2011) 7 RCR(Civil) 1406
Limitation Act, 1963 — Section 14
High Courts09 Jan 2009Allowed
L.C. Bhardwaj and Another Vs State of Himanchal Pradesh and Another
High Court Of Himachal Pradesh · (2009) 1 ShimLC 278
High Courts09 Jan 2009Allowed
Deepa Sharma Vs Himachal Pradesh State Environment Protection and Pollution Control Board and Others
High Court Of Himachal Pradesh · (2009) 1 ShimLC 329
Constitution of India, 1950 — Article 14, 16
High Courts09 Jan 2009Allowed
New India Assurance Company Vs Neelam Kumari and Others
High Court Of Himachal Pradesh · (2010) ACJ 1756 : (2009) 1 ShimLC 469
Railways Act, 1989 — Section 2(34)
High Courts09 Jan 2009
High Court of Himachal Pradesh Vs Shri Manoj Kumar Bansal and Others
High Court Of Himachal Pradesh · (2009) 01 SHI CK 0010
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 29
High Courts09 Jan 2009
Tara Chand Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2009) 01 SHI CK 0008