High Courts12 Mar 2009Dismissed

Bhagat Ram and Another Vs State of H.P.

High Court Of Himachal Pradesh · (2010) 2 Crimes 338 : (2011) 8 RCR(Criminal) 1463 : (2009) 1 ShimLC 421

Criminal Procedure Code, 1973 (CrPC) — Section 407, 482Penal Code, 1860 (IPC) — Section 302