High Courts08 Jan 2009
Dhian Singh and Others Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2009) CriLJ 1977
Criminal Procedure Code, 1973 (CrPC) — Section 397Penal Code, 1860 (IPC) — Section 325, 34
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2009
609 judgments · page 30 of 31
High Courts08 Jan 2009Allowed
Sushil Kumar Sehgal Vs Punjab National Bank and Others
High Court Of Himachal Pradesh · (2009) 3 LLJ 719 : (2009) 1 ShimLC 291
High Courts08 Jan 2009Allowed
Himachal Road Transport Corporation Retired Employees Union Vs Himachal Pradesh Road Corporation and Another
High Court Of Himachal Pradesh · (2009) 1 ShimLC 310 : (2009) 5 SLR 349
Constitution of India, 1950 — Article 14, 16Road Transport Corporations Act, 1950 — Section 3
High Courts08 Jan 2009
National Insurance Company and Hari Gopal Vs Maghi Ram and Others
High Court Of Himachal Pradesh · (2010) ACJ 2096 : (2009) 1 ShimLC 454
Constitution of India, 1950 — Article 142
High Courts08 Jan 2009
Mr. Dawa Gyaltsen Vs Mr. Sonam Sangbo Jadur and Another
High Court Of Himachal Pradesh · (2009) 01 SHI CK 0007
High Courts08 Jan 2009
State of H.P. Vs Bishan Dass and Others
High Court Of Himachal Pradesh · (2009) CriLJ 1926 : (2009) 3 RCR(Criminal) 93 : (2009) 1 ShimLC 304
Penal Code, 1860 (IPC) — Section 34, 379, 430Prevention of Damage to Public Property Act, 1984 — Section 3
High Courts07 Jan 2009
Indofil Chemical Company Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2009) 1 ShimLC 284
Criminal Procedure Code, 1973 (CrPC) — Section 482Insecticides Act, 1968 — Section 22(6)(ii), 29
High Courts07 Jan 2009
Raj Kumar Vs Food Inspector
High Court Of Himachal Pradesh · (2009) 1 ShimLC 359
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 482Prevention of Food Adulteration Act, 1954 — Section 16(1)(a)(i)
High Courts07 Jan 2009Dismissed
State of H.P. and Others Vs Raj Kanwar Singh
High Court Of Himachal Pradesh · (2009) 1 ShimLC 344
Constitution of India, 1950 — Article 226, 227
High Courts07 Jan 2009Dismissed
Mohan Lal Sood and Others Vs Vinod Dogra and Others
High Court Of Himachal Pradesh · (2009) 2 ShimLC 42
Himachal Pradesh Urban Rent Control Act, 1987 — Section 24(5)
High Courts07 Jan 2009Allowed
Braham Dass Vs Onkar Chand and Another
High Court Of Himachal Pradesh · (2009) 1 ShimLC 339
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 14(3), 151
High Courts07 Jan 2009Dismissed
Basant Ram Vs Siri Ram and Others
High Court Of Himachal Pradesh · (2009) 01 SHI CK 0013
Criminal Procedure Code, 1973 (CrPC) — Section 107, 151Penal Code, 1860 (IPC) — Section 323, 34, 504Protection of Civil Rights Act, 1955 — Section 7
High Courts06 Jan 2009
Mohammad Shaffi Vs State of H.P.
High Court Of Himachal Pradesh · (2009) 01 SHI CK 0032
Penal Code, 1860 (IPC) — Section 279, 337, 338
High Courts06 Jan 2009Dismissed
Jai Pal and Others Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2009) 01 SHI CK 0031
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50
High Courts06 Jan 2009
Harish Kumar Plaha Vs Shashi Kaura and Others
High Court Of Himachal Pradesh · AIR 2009 HP 49 : (2011) 7 RCR(Civil) 1321
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts06 Jan 2009Dismissed
Nand Lal Vs Vidya Devi and Others
High Court Of Himachal Pradesh · (2009) 1 ShimLC 334
Evidence Act, 1872 — Section 62Succession Act, 1925 — Section 276
High Courts06 Jan 2009Dismissed
V.P. Gupta Vs Union of India (UOI) and Others
High Court Of Himachal Pradesh · (2009) 1 ShimLC 363
Constitution of India, 1950 — Article 226, 227
High Courts06 Jan 2009
Gurvinder Singh and Sukhvinder Singh Vs State
High Court Of Himachal Pradesh · (2009) 01 SHI CK 0014
Penal Code, 1860 (IPC) — Section 328, 34, 342, 379, 380
High Courts06 Jan 2009
Kawal Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2009) CriLJ 2400 : (2010) 6 RCR(Criminal) 2687 : (2009) 1 ShimLC 324
Criminal Procedure Code, 1973 (CrPC) — Section 457, 482Penal Code, 1860 (IPC) — Section 120B, 406, 407, 420, 467
High Courts06 Jan 2009
Smt. Shakuntla Vats. Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2009) 01 SHI CK 0009
Penal Code, 1860 (IPC) — Section 120B, 409Prevention of Corruption Act, 1988 — Section 13(1)(c), 13(2)