High Courts02 Apr 2009Dismissed
National Insurance Company Ltd. Vs Smt. Shakuntala Verma and Others
High Court Of Himachal Pradesh · (2009) 3 ShimLC 84
Motor Vehicles Act, 1988 — Section 163A
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2009
609 judgments · page 26 of 31
High Courts02 Apr 2009Dismissed
Shri B.S. Pathania and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2009) 04 SHI CK 0065
Constitution of India, 1950 — Article 226, 227Himachal Pradesh Deputy Forest Rangers and Forest Rangers Class -III (Executive Section) Recruitment, Promotion and Certain Conditions of Service Rules, 1978 — Rule 1(b)
High Courts02 Apr 2009
Boby Vs Vineet Kumar
High Court Of Himachal Pradesh · (2010) 2 BC 213 : (2010) 1 CivCC 516 : (2009) CriLJ 3911 : (2010) 1 Crimes 250 : (2010) 1 RCR(Criminal) 214 : (2009) 2 ShimLC 159
Criminal Procedure Code, 1973 (CrPC) — Section 256Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts02 Apr 2009Dismissed
Chandan Kumar Vs Subh Karan and Another
High Court Of Himachal Pradesh · (2009) 04 SHI CK 0038
Easements Act, 1882 — Section 60
High Courts02 Apr 2009
National Insurance Co. Ltd. Vs Devi Chand and Others
High Court Of Himachal Pradesh · (2009) 04 SHI CK 0035
High Courts02 Apr 2009Dismissed
State of Himachal Pradesh Vs Desh Raj
High Court Of Himachal Pradesh · (2009) 04 SHI CK 0029
Penal Code, 1860 (IPC) — Section 279, 304A
High Courts02 Apr 2009
Jagdish Ram Vs Smt. Shiv Dei and Others
High Court Of Himachal Pradesh · AIR 2009 HP 88 : (2011) 7 RCR(Civil) 1475
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, Order 22 Rule 9
High Courts02 Apr 2009Dismissed
State of Himachal Pradesh Vs Sunita Sharma and Another
High Court Of Himachal Pradesh · (2009) 04 SHI CK 0001
Penal Code, 1860 (IPC) — Section 323, 324, 34
High Courts01 Apr 2009
Mrs. Sarbjit Kaur Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2009) 2 ShimLC 136
CCS (Pension) Rules — Rule 68
High Courts01 Apr 2009Allowed
Ashok Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2009) 2 ShimLC 162
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50
High Courts01 Apr 2009
Sant Ram and Others Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2009) 04 SHI CK 0063
Penal Code, 1860 (IPC) — Section 307, 320, 323, 325, 34
High Courts01 Apr 2009Dismissed
Chanan Vs Hari Ram and Another
High Court Of Himachal Pradesh · (2009) 04 SHI CK 0050
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts01 Apr 2009Allowed
Satya Prakash Awasthi Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2009) 1 ShimLC 530
High Courts01 Apr 2009Dismissed
Ram Murti and Others Vs Brij Lal and Others
High Court Of Himachal Pradesh · (2009) 04 SHI CK 0016
Himachal Pradesh Land Revenue Act, 1954 — Section 37, 38
High Courts01 Apr 2009
Manmohan Parshad Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2009) 2 ShimLC 176
High Courts01 Apr 2009
Paolo Vs State of H.P.
High Court Of Himachal Pradesh · (2009) 1 ShimLC 406
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts31 Mar 2009Allowed
Shri S.C. Thakur Vs The State of H.P. and Another
High Court Of Himachal Pradesh · (2009) 2 ShimLC 143
High Courts31 Mar 2009Dismissed
Neeraj Negi Vs United India Insurance Co. Ltd. and Others Mani Karan and Others Vs Deepak Singh and Others
High Court Of Himachal Pradesh · (2009) 03 SHI CK 0032
Motor Vehicles Act, 1988 — Section 166
High Courts31 Mar 2009
Ram Chand Vs State of H.P.
High Court Of Himachal Pradesh · (2009) CriLJ 3257 : (2010) 6 RCR(Criminal) 475
Penal Code, 1860 (IPC) — Section 279, 337, 338
High Courts31 Mar 2009Dismissed
Krishan Singh alias Kishan Singh Vs Balram Singh
High Court Of Himachal Pradesh · (2011) 2 RCR(Civil) 219 : (2011) 2 RCR(Civil) 219 : (2010) 3 ShimLC 548
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27