High Courts30 Mar 2009
Anita Abrol and Others Vs Rishi Co-operative Societies Limited and Others
High Court Of Himachal Pradesh · (2010) ACJ 1887 : (2009) 3 ShimLC 221
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 12
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2009
609 judgments · page 27 of 31
High Courts30 Mar 2009Dismissed
State of Himachal Pradesh Vs Tilak Raj
High Court Of Himachal Pradesh · (2009) CriLJ 4739 : (2010) 1 Crimes 350 : (2010) 3 RCR(Criminal) 637
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Corruption Act, 1988 — Section 13(2), 7
High Courts30 Mar 2009
Ashok Kumar Bais and Others Vs State of H.P.
High Court Of Himachal Pradesh · (2009) 1 ShimLC 373
Dowry Prohibition Act, 1961 — Section 8APenal Code, 1860 (IPC) — Section 306, 498A
High Courts27 Mar 2009Dismissed
Mohan Singh Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2009) 3 ShimLC 257
Constitution of India, 1950 — Article 14, 16
High Courts26 Mar 2009Allowed
Kushal Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2009) 1 ShimLC 532
Penal Code, 1860 (IPC) — Section 279, 337, 338
High Courts25 Mar 2009Dismissed
State of H.P. Vs Joginder Singh
High Court Of Himachal Pradesh · (2009) 1 ShimLC 503
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 302, 34
High Courts25 Mar 2009Allowed
National Insurance Company Ltd. Vs Bachan Kaur and Others
High Court Of Himachal Pradesh · (2010) ACJ 1582 : (2009) 2 ShimLC 21
Workmens Compensation Act, 1923 — Section 2(n)
High Courts25 Mar 2009Allowed
Chaman Lal Vs Shree Gopal Impex (P) Ltd. and Others
High Court Of Himachal Pradesh · (2009) 03 SHI CK 0003
Arbitration and Conciliation Act, 1996 — Section 8Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, Order 7 Rule 11
High Courts24 Mar 2009
Oriental Insurance Company Ltd. Vs Jai Devi and Others Jai Devi and Others Vs Ganga Ram and Others
High Court Of Himachal Pradesh · (2009) 2 ShimLC 36
Central Motor Vehicles Rules, 1989 — Rule 149
High Courts24 Mar 2009Allowed
Kulbir Chauhan Vs S.M. Katwal
High Court Of Himachal Pradesh · (2009) 1 ShimLC 509
Criminal Procedure Code, 1973 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 380, 447, 451, 500, 506
High Courts24 Mar 2009Allowed
Suresh Chander Mohan Vs H.P. State Electricity Board
High Court Of Himachal Pradesh · (2009) 2 ShimLC 181
High Courts23 Mar 2009Allowed
Rattan Chand Vs Kanwar Ram Kripal and Another
High Court Of Himachal Pradesh · (2009) 2 ALD(Cri) 20 : (2010) 1 CivCC 566 : (2010) CriLJ 706 : (2010) 5 RCR(Criminal) 700 : (2009) 1 ShimLC 535
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts23 Mar 2009Allowed
Vinod Walia Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2009) 1 ShimLC 399
High Courts23 Mar 2009
Raj Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2009) 1 ShimLC 435
Penal Code, 1860 (IPC) — Section 307, 324, 452
High Courts20 Mar 2009Dismissed
Amar Nath and Others Vs Jagat Singh and Another
High Court Of Himachal Pradesh · AIR 2009 HP 63 : (2011) 7 RCR(Civil) 1356
High Courts20 Mar 2009
State of H.P. Vs Madan Gopal
High Court Of Himachal Pradesh · (2009) 1 ShimLC 520
Arbitration and Conciliation Act, 1996 — Section 24, 34, 34(2)(iii)
High Courts20 Mar 2009Allowed
Ram Chander Vs H.P. State Small Industries and Export Corporation
High Court Of Himachal Pradesh · (2009) 1 ShimLC 397
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 19, 151
High Courts19 Mar 2009Allowed
Ramesh Chand Chaudhary Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2009) 2 ShimLC 68
High Courts19 Mar 2009Allowed
Shri Kaushal Kumar Vs H.R.T.C. and Others
High Court Of Himachal Pradesh · (2009) 2 ShimLC 10
Constitution of India, 1950 — Article 14, 16
High Courts18 Mar 2009Allowed
Yash Paul Goel Vs H.P.M.C. Ltd.
High Court Of Himachal Pradesh · (2009) 1 ShimLC 423