High Courts10 Apr 2009Dismissed
State of H.P. Vs Rajesh Kumar
High Court Of Himachal Pradesh · (2009) 04 SHI CK 0045
Penal Code, 1860 (IPC) — Section 279, 304A
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2009
609 judgments · page 25 of 31
High Courts10 Apr 2009Allowed
New India Assurance Company Vs Smt. Veena Devi and Others
High Court Of Himachal Pradesh · (2009) 04 SHI CK 0044
Motor Vehicles Act, 1988 — Section 163A, 166
High Courts10 Apr 2009Dismissed
State of H.P. Vs Kali Ram and Others
High Court Of Himachal Pradesh · (2009) 2 ShimLC 213
Criminal Procedure Code, 1973 (CrPC) — Section 378Penal Code, 1860 (IPC) — Section 304B, 306, 34, 498A
High Courts10 Apr 2009Dismissed
Thukan Sharing Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2009) CriLJ 4093 : (2010) 7 RCR(Criminal) 985
Penal Code, 1860 (IPC) — Section 201, 279, 304A
High Courts09 Apr 2009Dismissed
State of H.P. Vs Lal Singh and Another
High Court Of Himachal Pradesh · (2009) 04 SHI CK 0047
Explosives Act, 1884 — Section 5, 6, 6A, 9B
High Courts09 Apr 2009Dismissed
National Insurance Company Ltd. Vs Kanta Devi and Others
High Court Of Himachal Pradesh · (2009) 120 FLR 1057
Motor Vehicles Act, 1988 — Section 170
High Courts08 Apr 2009
Dharam Pal and Another Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2009) 2 ShimLC 208 : (2009) 3 SLR 497
Punjab Excise Act, 1914 — Section 61(1)(iii)
High Courts08 Apr 2009Dismissed
Geeta Ram Parihar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2009) 04 SHI CK 0027
High Courts07 Apr 2009
Shali Ram Vs State of H.P.
High Court Of Himachal Pradesh · (2009) 04 SHI CK 0077
Penal Code, 1860 (IPC) — Section 323, 354
High Courts07 Apr 2009Allowed
Dhani Ram Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2009) 123 FLR 1031 : (2009) 2 ShimLC 134
High Courts07 Apr 2009Allowed
Rajinder Upadhaya and Others Vs H.P. State Electricity Board
High Court Of Himachal Pradesh · (2009) 04 SHI CK 0020
Administrative Tribunals Act, 1985 — Section 19
High Courts07 Apr 2009
Ganesh Boring Co. and Another Vs State of HP and Others
High Court Of Himachal Pradesh · (2009) 04 SHI CK 0009
Himachal Pradesh General Sales Tax Act, 1968 — Section 18(3)
High Courts07 Apr 2009Allowed
Sh. Beant Singh Vs Sh. Balwant Singh and Others
High Court Of Himachal Pradesh · (2010) ACJ 1826 : (2009) 3 ShimLC 225
Motor Vehicles Act, 1988 — Section 166
High Courts07 Apr 2009Dismissed
State of H.P. Vs Smt. Shashtri Devi
High Court Of Himachal Pradesh · (2009) 04 SHI CK 0003
Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts06 Apr 2009
Chhotu Ram Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2009) 2 ShimLC 63
Prevention of Food Adulteration Act, 1954 — Section 16(1)(a)(i), 7
High Courts06 Apr 2009
Kapil Sahni alias Montu and Neeraj Verma Vs State of H.P.
High Court Of Himachal Pradesh · (2009) 1 ShimLC 431
Penal Code, 1860 (IPC) — Section 307, 34
High Courts06 Apr 2009
Chatter Singh and Another Vs Dina Nath
High Court Of Himachal Pradesh · AIR 2010 HP 5
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts06 Apr 2009Dismissed
State of Himachal Pradesh Vs Arjun Singh
High Court Of Himachal Pradesh · (2009) 04 SHI CK 0014
Civil Procedure Code, 1908 (CPC) — Section 23
High Courts06 Apr 2009Dismissed
Pyare Lal Vs Achhar Ram and Another
High Court Of Himachal Pradesh · (2009) 04 SHI CK 0011
Succession Act, 1925 — Section 63
High Courts02 Apr 2009Allowed
Amarjeet Singh Chadha Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2009) 1 ShimLC 492
Constitution of India, 1950 — Article 15(4)