High Courts28 Apr 2009
State of H.P. Vs Sukhdev Singh
High Court Of Himachal Pradesh · (2009) 2 ShimLC 157
Criminal Procedure Code, 1973 (CrPC) — Section 313, 395
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2009
609 judgments · page 23 of 31
High Courts28 Apr 2009
H.P.S.E.B. and Another Vs Nirmala Devi and Others
High Court Of Himachal Pradesh · (2009) 04 SHI CK 0062
High Courts28 Apr 2009Dismissed
Shiv Dass Vs State of H.P.
High Court Of Himachal Pradesh · (2009) 04 SHI CK 0059
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 20, 42
High Courts28 Apr 2009Allowed
Urmila Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2009) 2 ShimLC 148
Himachal Pradesh Panchayati Raj Act, 1994 — Section 122, 161
High Courts28 Apr 2009
Shri Dhan Bahadur Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 8 RCR(Criminal) 1401 : (2009) 2 ShimLC 203
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 20(b)(ii)(A), 20(b)(ii)(B)
High Courts27 Apr 2009
Vijay Sood Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2009) CriLJ 1530 : (2010) 7 RCR(Criminal) 412
Penal Code, 1860 (IPC) — Section 292, 307, 376, 506
High Courts27 Apr 2009Allowed
I.T.C. Limited Vs State of H.P.
High Court Of Himachal Pradesh · (2009) 2 ShimLC 145
Prevention of Food Adulteration Act, 1954 — Section 20A
High Courts27 Apr 2009Dismissed
New India Assurance Company Vs Smt. Chanan Kaur and Others
High Court Of Himachal Pradesh · (2009) 3 ShimLC 401 : (2011) 2 TAC 694
Motor Vehicles Act, 1988 — Section 173
High Courts27 Apr 2009
Sunil Kumar Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2009) 04 SHI CK 0053
Constitution of India, 1950 — Article 14
High Courts27 Apr 2009Dismissed
Mangat Ram Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2009) 04 SHI CK 0040
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 5, 151, 80
High Courts27 Apr 2009Dismissed
Tek Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 6 RCR(Criminal) 917 : (2010) 1 ShimLC 31
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts27 Apr 2009Dismissed
National Insurance Company Ltd. Vs Smt. Raj Devi and Others
High Court Of Himachal Pradesh · (2009) 04 SHI CK 0017
High Courts27 Apr 2009Dismissed
LAC and Another Vs Piru Ram alias Piru and Others
High Court Of Himachal Pradesh · (2009) 04 SHI CK 0015
Land Acquisition Act, 1894 — Section 4
High Courts27 Apr 2009Dismissed
State of Himachal Pradesh Vs Arjun Singh and Others
High Court Of Himachal Pradesh · (2009) 04 SHI CK 0012
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 378Penal Code, 1860 (IPC) — Section 302, 34
High Courts24 Apr 2009Dismissed
State of Himachal Pradesh Vs Moti Sagar and Others
High Court Of Himachal Pradesh · (2009) 04 SHI CK 0061
Penal Code, 1860 (IPC) — Section 147, 149, 323, 325
High Courts24 Apr 2009Dismissed
State of H.P. Vs Ram Lal
High Court Of Himachal Pradesh · (2009) 04 SHI CK 0041
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts24 Apr 2009
Krishan Kumar Sharma Vs Waryam Singh and Others Waryam Singh and Raj Kumar Vs Surinder Kumar and Others
High Court Of Himachal Pradesh · (2009) 3 ShimLC 237
High Courts22 Apr 2009Dismissed
Tilak Raj and Others Vs Banka Ram and Another
High Court Of Himachal Pradesh · (2009) 3 ShimLC 111
Punjab Pre-emption (Himachal Pradesh Repealing) Act, 1987 — Section 3
High Courts22 Apr 2009Dismissed
State of H.P. Vs Man Singh
High Court Of Himachal Pradesh · (2009) 04 SHI CK 0058
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 42(2)
High Courts22 Apr 2009Dismissed
State of Himachal Pradesh Vs Ram Nath and Others
High Court Of Himachal Pradesh · (2009) 04 SHI CK 0049
Criminal Procedure Code, 1973 (CrPC) — Section 378Penal Code, 1860 (IPC) — Section 306, 498A