High Courts22 Apr 2009Dismissed
State of H.P. Vs Nagu Ram
High Court Of Himachal Pradesh · (2009) 04 SHI CK 0043
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2009
609 judgments · page 24 of 31
High Courts22 Apr 2009Dismissed
Smt. Shanti Devi Vs Union of India (UOI) and Others
High Court Of Himachal Pradesh · (2009) 04 SHI CK 0034
High Courts22 Apr 2009Dismissed
Union of India (UOI) and Others Vs Kesar Singh and Others
High Court Of Himachal Pradesh · (2009) 6 SLR 516
Constitution of India, 1950 — Article 226, 227
High Courts22 Apr 2009Dismissed
The Land Acquisition Collector Vs Munshi Ram and Others
High Court Of Himachal Pradesh · (2009) 04 SHI CK 0002
Land Acquisition Act, 1894 — Section 4
High Courts21 Apr 2009Allowed
Dhian Singh Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2009) 3 ShimLC 407
High Courts21 Apr 2009
Smt. Bhodi Vs Smt. Dalumbi and Others
High Court Of Himachal Pradesh · (2009) 2 ShimLC 169
Himachal Pradesh Holdings (Consolidation and Prevention of Fragmentation) Act, 1971 — Section 54
High Courts21 Apr 2009
Harnam Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2009) 04 SHI CK 0030
Penal Code, 1860 (IPC) — Section 279, 304A
High Courts21 Apr 2009Dismissed
State of H.P. Vs Swatantar Singh and Others
High Court Of Himachal Pradesh · (2009) 2 ShimLC 72
Penal Code, 1860 (IPC) — Section 323, 34, 451, 506
High Courts21 Apr 2009Allowed
Sumitra Devi Vs HPSEB and Others
High Court Of Himachal Pradesh · (2010) 1 LLJ 199 : (2009) 3 ShimLC 135
Industrial Disputes Act, 1947 — Section 10Payment of Bonus Act, 1965 — Section 13
High Courts20 Apr 2009Allowed
State of Himachal Pradesh Vs Mast Ram
High Court Of Himachal Pradesh · (2009) 2 ShimLC 309
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 279, 304A
High Courts18 Apr 2009
Sh. Raj Kumar Vs Food Inspector
High Court Of Himachal Pradesh · (2009) 04 SHI CK 0069
Criminal Procedure Code, 1973 (CrPC) — Section 482Prevention of Food Adulteration Act, 1954 — Section 16(1)(a)(i)
High Courts18 Apr 2009Dismissed
Shri Parmod Sood Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2009) 04 SHI CK 0057
Arbitration and Conciliation Act, 1996 — Section 12, 34
High Courts17 Apr 2009
Smt. Kala Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2009) 123 FLR 1028 : (2010) 1 LLJ 434 : (2009) 2 ShimLC 172
Constitution of India, 1950 — Article 21
High Courts17 Apr 2009Dismissed
Siri Ram Vs State of H.P.
High Court Of Himachal Pradesh · (2009) 04 SHI CK 0031
Prevention of Food Adulteration Act, 1954 — Section 16(1A)
High Courts10 Apr 2009Dismissed
State of Himachal Pradesh Vs Krishan Kumar
High Court Of Himachal Pradesh · (2010) 1 Crimes 312 : (2009) 2 ShimLC 165
Criminal Procedure Code, 1973 (CrPC) — Section 378Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts10 Apr 2009Dismissed
Vijay Devi Vs Navendra Singh Katoch and Others
High Court Of Himachal Pradesh · (2009) 2 ShimLC 316
Hindu Succession Act, 1956 — Section 15(2)(a)
High Courts10 Apr 2009
Commissioner, Central Excise Vs Indian Magnetics Ltd. and Another
High Court Of Himachal Pradesh · (2009) 166 ECR 171 : (2009) 244 ELT 28
Central Excise Rules, 1944 — Rule 173QCentral Excises and Salt Act, 1944 — Section 11AB, 11AC
High Courts10 Apr 2009
Sood Steel Industrial (P) Ltd. Vs Commissioners of Central Excise and Another
High Court Of Himachal Pradesh · (2009) 166 ECR 167 : (2009) 241 ELT 186
Central Excise Rules, 1944 — Rule 57G(2)
High Courts10 Apr 2009Dismissed
State of H.P. Vs Mangal Dass
High Court Of Himachal Pradesh · (2009) 04 SHI CK 0048
Criminal Procedure Code, 1973 (CrPC) — Section 378Penal Code, 1860 (IPC) — Section 341, 354, 376
High Courts10 Apr 2009Allowed
Satya Devi and Others Vs Chuni Lal
High Court Of Himachal Pradesh · (2009) 2 ShimLC 353
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 5