High Courts29 Dec 2020Allowed
Lakhveer Singh Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0198
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2020
2,586 judgments · page 3 of 130
High Courts29 Dec 2020Dismissed
Jitender Kumar Vs State Of H.P
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0197
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 302, 323, 506
High Courts29 Dec 2020Disposed Of
Mukesh Vs State Of H.P
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0196
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 29
High Courts29 Dec 2020Disposed Of
Satish Vs State Of H.P
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0195
Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 363, 366A, 376Protection Of Children From Sexual Offences Act, 2012 — Section 6
High Courts29 Dec 2020Dismissed
Vandana Devi Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0194
Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 34, 201, 302, 328, 498ACode Of Criminal Procedure, 1973 — Section 164, 437
High Courts29 Dec 2020Disposed Of
Bhag Chand Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0193
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 29
High Courts28 Dec 2020Disposed Of
Anil Kumar Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0191
High Courts28 Dec 2020Disposed Of
Veerta Devi And Another Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0190
Himachal Pradesh Co-Operative Societies Act, 1968 — Section 8(4), 11A(2), 11(4), 14A(1), 37, 65, 66, 67, 68, 69, 69(1), 73, 78, 74, 80, 93, 93(2), 94, 94(1)
High Courts28 Dec 2020Disposed Of
Ravi Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0189
High Courts28 Dec 2020Disposed Of
Suneel Kumar Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0188
High Courts28 Dec 2020Dismissed
P.L. Sharma Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0187
Constitution Of India, 1950 — Article 226
High Courts24 Dec 2020Disposed Of
Ramesh Chand Vs H.R.T.C. & Another
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0186
High Courts24 Dec 2020Disposed Of
Taran Singh Vs H.R.T.C. & Another
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0185
High Courts24 Dec 2020Disposed Of
Mangrail Singh Vs H.R.T.C. & Another
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0184
High Courts24 Dec 2020Disposed Of
Jagdish Chand Vs H.R.T.C. & Another
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0183
High Courts24 Dec 2020Disposed Of
Kuldeep Sharma And Others Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0182
High Courts24 Dec 2020Disposed Of
Dinesh Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0181
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 436, 436A, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 29
High Courts24 Dec 2020Allowed
Naresh Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0180
Indian Penal Code, 1860 — Section 34, 302, 323Arms Act, 1959 — Section 25, 27, 30Code Of Criminal Procedure, 1973 — Section 154, 161
High Courts24 Dec 2020Dismissed
Shamsher @ Babu Vs State Of H.P
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0179
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376Protection Of Children From Sexual Offences Act, 2012 — Section 4
High Courts24 Dec 2020
Kamlesh Kumari Vs State Of H.P. & Other
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0178