High Courts23 Dec 2020Allowed
Karnail Singh Vs State Of H.P. & Another
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0156
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2020
2,586 judgments · page 5 of 130
High Courts23 Dec 2020Disposed Of
Rachit Sharma Vs Himachal Pradesh Board Of School Education
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0155
High Courts23 Dec 2020Allowed
Anil Bhardwaj Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0154
Indian Penal Code, 1860 — Section 363, 366, 506Code Of Criminal Procedure, 1973 — Section 164, 173, 313, 375, 437AProtection Of Children From Sexual Offences Act, 2012 — Section 4
High Courts23 Dec 2020
Surinder Kumar Vs Himachal Road Transport Corporation And Others
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0153
High Courts23 Dec 2020Dismissed
Ashish Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0152
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 37Code Of Criminal Procedure, 1973 — Section 173(2), 439
High Courts23 Dec 2020Disposed Of
Sushil Kumar Vs H.R.T.C. & Others
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0151
High Courts23 Dec 2020Disposed Of
Ashwani Kumar Vs Navleena Multani
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0150
Code Of Civil Procedure, 1908 — Section 15, Order 23 Rule 3
High Courts23 Dec 2020Disposed Of
Supriya Vs State Of H.P
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0149
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 29Code Of Criminal Procedure, 1973 — Section 46(4), 437
High Courts23 Dec 2020Disposed Of
Jeet Singh Vs H.R.T.C. & Others
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0148
High Courts23 Dec 2020Disposed Of
Rambha Sood Vs Navleena Multani
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0147
Code Of Civil Procedure, 1908 — Section 15, Order 23 Rule 3
High Courts23 Dec 2020Disposed Of
Vijay Kumar Vs H.R.T.C. & Others
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0146
High Courts23 Dec 2020Disposed Of
Bharat Bhushan Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0145
Indian Penal Code, 1860 — Section 34, 395, 398, 451, 506Code Of Criminal Procedure, 1973 — Section 438
High Courts22 Dec 2020Dismissed
Samridhi Bedi Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0143
Code Of Criminal Procedure, 1973 — Section 21, 22, 29, 37Code Of Criminal Procedure, 1973 — Section 173(2), 439
High Courts22 Dec 2020Dismissed
Sidhant Thakur Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0142
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 22, 29, 37Code Of Criminal Procedure, 1973 — Section 173(2), 439
High Courts22 Dec 2020Dismissed
Parvesh Kumar Vs Himachal Pradesh State Electricity Board Limited And Another
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0141
High Courts22 Dec 2020Disposed Of
Amit Airy Vs Union Of India & Others
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0140
Companies Act, 2013 — Section 164(2)(a), 252
High Courts22 Dec 2020Disposed Of
Lalit Mohan And Others Vs State Of Himachal Pradesh & Another
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0139
High Courts22 Dec 2020Disposed Of
Reliance General Insurance Company Ltd Vs Krishna Devi And Ors
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0138
Code Of Civil Procedure, 1908 — Section 151, Order 32 Rule 12
High Courts22 Dec 2020Disposed Of
Sanjay Kumar Vs Neel Chand
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0137
Negotiable Instruments Act, 1881 — Section 138
High Courts22 Dec 2020Disposed Of
Sanjeev Kumar Alias Afridi Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0136
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 22, 25, 29