High Courts16 Dec 2020Disposed Of
Som Dutt Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0084
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2020
2,586 judgments · page 7 of 130
High Courts16 Dec 2020Disposed Of
Kamlesh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0083
Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 34, 380, 411, 457Code Of Criminal Procedure, 1973 — Section 436, 436A
High Courts16 Dec 2020Disposed Of
Khadak Bahadur Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0082
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20
High Courts16 Dec 2020
Ajay Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0081
High Courts16 Dec 2020Allowed
Vikas Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0080
Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(i)PZIndian Penal Code, 1860 — Section 448, 451Code Of Criminal Procedure, 1973 — Section 439
High Courts16 Dec 2020Disposed Of
Dr. Sankalp Sood & Others State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0079
High Courts16 Dec 2020Allowed
Parminder Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0078
Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(i)PZIndian Penal Code, 1860 — Section 448, 451Code Of Criminal Procedure, 1973 — Section 439
High Courts16 Dec 2020Disposed Of
Bhagat Ram And Others Vs State Of H.P.
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0077
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 61, 85
High Courts16 Dec 2020Disposed Of
Chander Shekhar Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0076
High Courts16 Dec 2020Disposed Of
Mandeep Singh Vs HPSEB & Others
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0075
High Courts16 Dec 2020Allowed
Sonam Bodh And Others Vs State Of H.P And Another
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0074
High Courts15 Dec 2020Disposed Of
Hindi Lal Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0125
Code Of Criminal Procedure, 1973 — Section 154, 164, 439Indian Penal Code, 1860 — Section 376Protection Of Children From Sexual Offences Act, 2012 — Section 4
High Courts15 Dec 2020Dismissed
Ram Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0124
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20
High Courts15 Dec 2020Disposed Of
Ramesh Chand Vs Ramji Dass And Others
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0123
High Courts15 Dec 2020Disposed Of
Kasamdeen Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0073
Indian Penal Code, 1860 — Section 376, 506Protection Of Children From Sexual Offences Act, 2012 — Section 6, 17Code Of Criminal Procedure, 1973 — Section 154, 164
High Courts15 Dec 2020Allowed
Gopal Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0072
Code Of Criminal Procedure, 1973 — Section 161, 437A, 446, 446A
High Courts15 Dec 2020Dismissed
Ramesh Kumar Sen Vs Punjab National Bank And Another
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0071
Constitution Of India, 1950 — Article 226Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(4), 17, 18
High Courts15 Dec 2020Disposed Of
Tayag Raj Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0070
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 302
High Courts15 Dec 2020Dismissed
Jagdish Chand Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0069
Code Of Criminal Procedure, 1973 — Section 154, 439Indian Penal Code, 1860 — Section 34, 302
High Courts14 Dec 2020Disposed Of
Narinder Singh Vs H.R.T.C. & Others
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0122