High Courts01 Jan 2020Allowed
Vimal Kalra Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 01 SHI CK 0006
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 406, 420
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2020
2,586 judgments · page 130 of 130
High Courts01 Jan 2020Dismissed
Ranjeet Chauhan Vs Ravinder Singh Thakur
High Court Of Himachal Pradesh · (2020) 01 SHI CK 0005
Code Of Criminal Procedure, 1973 — Section 177, 482Negotiable Instruments Act, 1881 — Section 138, 138(b), 142, 142(1), 142(2), 142A(1)General Clauses Act, 1897 — Section 27
High Courts01 Jan 2020Dismissed
Surinder Singh & Ors Vs State Of H.P. & Anr
High Court Of Himachal Pradesh · (2020) 01 SHI CK 0004
Code Of Criminal Procedure, 1973 — Section 156(3), 320, 482Indian Penal Code, 1860 — Section 34, 312, 406, 498A, 506Scheduled Castes And Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)
High Courts01 Jan 2020
Rukmani Devi (Since Deceased) Through Her Legal Representative Sh. Gulab Singh Son Of Late Sh. Tule Ram Vs Prem Lata & Anr
High Court Of Himachal Pradesh · (2020) 01 SHI CK 0003
Code Of Civil Procedure, 1908 — Section 100Indian Succession Act, 1925 — Section 63, 63(c)Hindu Marriage Act, 1955 — Section 5
High Courts01 Jan 2020Dismissed
Shyam Singh Vs Joginder Singh
High Court Of Himachal Pradesh · (2020) 01 SHI CK 0002
Code Of Civil Procedure, 1908 — Order 26 Rule 9
High Courts01 Jan 2020Allowed
Ram Krishan Sharma Vs Accountant General (A&E) HP And Ors
High Court Of Himachal Pradesh · (2020) 01 SHI CK 0001
Constitution Of India, 1950 — Article 226Central Civil Services (Pension) Rules, 1972 — Rule 2, 2(g), 17Punjab Civil Service Rules — Rule 3.17, 3.17(ii)