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High Court Of Himachal Pradesh judgments, 2020

2,586 judgments · page 129 of 130

High Courts03 Jan 2020Dismissed

Amil Manhas Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2020) 01 SHI CK 0024

Indian Penal Code, 1860 — Section 34, 120B, 420, 467, 468, 471Information Technology Act, 2000 — Section 66Code Of Criminal Procedure, 1973 — Section 438, 439
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High Courts03 Jan 2020Dismissed

Dinesh Chander Sharma Vs Harnam Singh

High Court Of Himachal Pradesh · (2020) 01 SHI CK 0022

Code Of Criminal Procedure, 1973 — Section 190(1)(a), 200(1), 202, 203, 204, 397, 482Indian Penal Code, 1860 — Section 466, 467, 468, 470, 471, 500Limitation Act, 1963 — Section 5
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High Courts03 Jan 2020Disposed Of

Oriental Insurance Company Vs Soma Devi & Others

High Court Of Himachal Pradesh · (2020) 01 SHI CK 0021

Indian Penal Code, 1860 — Section 279, 337Motor Vehicles Act, 1988 — Section 158(6), 163A, 166, 166(4), 168Code Of Civil Procedure, 1908 — Order 41 Rule 33
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High Courts03 Jan 2020Partly Allowed

Dinesh Chander Sharma Vs Nirmala Devi And Others

High Court Of Himachal Pradesh · (2020) 01 SHI CK 0020

Code Of Criminal Procedure, 1973 — Section 203, 204, 220(1), 221(1), 236, 237, 256, 258, 273, 300, 300(1), 362, 392, 397, 403, 403(1), 468, 482Indian Penal Code, 1860 — Section 71, 119, 149, 170, 323, 355, 451, 452, 500, 504, 506, 506(ii)General Clauses Act, 1897 — Section 26
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High Courts03 Jan 2020Dismissed

Dinesh Chander Sharma Vs State Of H.P.

High Court Of Himachal Pradesh · (2020) 01 SHI CK 0019

Code Of Criminal Procedure, 1973 — Section 193, 195, 195(1), 195(1)(b), 340, 340(1), 341, 482Indian Penal Code, 1860 — Section 199, 200, 498A, 506Constitution Of India, 1950 — Article 227
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High Courts03 Jan 2020Dismissed

Dinesh Chander Sharma Vs Surinder Kumar Sharma

High Court Of Himachal Pradesh · (2020) 01 SHI CK 0017

Code Of Criminal Procedure, 1973 — Section 172, 172(2), 173(3), 190, 203, 204, 397, 473, 482Indian Penal Code, 1860 — Section 397, 498A, 499, 500, 506Evidence Act, 1872 — Section 145, 155(3), 161
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High Courts01 Jan 2020

Anil Kumar Vs State Of H.P.

High Court Of Himachal Pradesh · (2020) 01 SHI CK 0035

Code Of Criminal Procedure, 1973 — Section 451, 482Himachal Pradesh Excise Act, 2011 — Section 11, 33, 39
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High Courts01 Jan 2020Allowed

Gurpal Singh Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2020) 01 SHI CK 0012

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 354Protection Of Children From Sexual Offences Act, 2012 — Section 8
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High Courts01 Jan 2020Allowed

Arshdeep Singh Kochar Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2020) 01 SHI CK 0009

Code Of Criminal Procedure, 1973 — Section 164, 438Indian Penal Code, 1860 — Section 120B, 363, 366, 376Protection Of Children From Sexual Offences Act, 2012 — Section 4, 8, 17
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High Courts01 Jan 2020Dismissed

Shubham Parmar Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2020) 01 SHI CK 0008

Code Of Criminal Procedure, 1973 — Section 156(3), 164, 438, 439Indian Penal Code, 1860 — Section 120B, 292, 354, 376, 389, 420, 465, 468, 471, 498A, 506Information Technology Act, 2000 — Section 65, 66A, 66E, 67, 67A
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High Courts01 Jan 2020Allowed

Parmod Singh Parmar Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2020) 01 SHI CK 0007

Code Of Criminal Procedure, 1973 — Section 156(3), 164, 438Indian Penal Code, 1860 — Section 120B, 292, 354, 376, 389, 420, 465, 468, 471, 498A, 506Information Technology Act, 2000 — Section 65, 66A, 66E, 67, 67A
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