High Courts24 Feb 2020Allowed
Pyar Chand Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 02 SHI CK 0007
Indian Penal Code, 1860 — Section 366, 376Code Of Criminal Procedure, 1973 — Section 173(2), 439
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2020
2,586 judgments · page 127 of 130
High Courts19 Feb 2020Allowed
Joginder Singh & Others Vs State Of H.P.
High Court Of Himachal Pradesh · (2020) 02 SHI CK 0006
Code Of Criminal Procedure, 1973 — Section 320, 357, 482Indian Penal Code, 1860 — Section 34, 307, 323, 324, 326, 341, 506
High Courts19 Feb 2020Dismissed
Prem Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 02 SHI CK 0005
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 21, 29Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 302, 341, 342, 354, 379, 407, 408, 457, 511
High Courts07 Feb 2020Allowed
Chet Ram Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 02 SHI CK 0002
Code Of Criminal Procedure, 1973 — Section 439Narcotics Drugs And Psychotropic Substances Act, 1985 — Section 20Himachal Pradesh Excise Act, 2011 — Section 39(1)A
High Courts07 Feb 2020Allowed
Sandeep Sharma Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 02 SHI CK 0001
Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 354, 354A, 451, 506Protection Of Children From Sexual Offences Act, 2012 — Section 8
High Courts06 Feb 2020
Maa Chamunda Flour Mill Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2020) 02 SHI CK 0003
High Courts24 Jan 2020Allowed
Rajiv Jiwan Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 01 SHI CK 0065
Indian Penal Code, 1860 — Section 143, 147, 149, 341, 353, 504, 506Code Of Criminal Procedure, 1973 — Section 320, 482
High Courts17 Jan 2020Dismissed
Sattar Din Vs Rashid Mohammad And Others
High Court Of Himachal Pradesh · (2020) 01 SHI CK 0064
Code Of Civil Procedure, 1908 — Order 7 Rule 14, Order 7 Rule 14(3)Constitution Of India, 1950 — Article 227
High Courts15 Jan 2020Disposed Of
Desh Raj Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 01 SHI CK 0063
High Courts10 Jan 2020
Actis Consumer Grooming Products Ltd Vs Tigaksha Metallics Private Limited And Others
High Court Of Himachal Pradesh · (2020) 01 SHI CK 0062
Arbitration And Conciliation Act, 1996 — Section 2(2), 2(3), 2(4), 2(5), 9, 21, 27, 37(3), 37(1)(a), 40(1), 41, 43
High Courts10 Jan 2020Allowed
Gourav Dhiman Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 01 SHI CK 0061
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 498A, 506
High Courts10 Jan 2020
Anjana Rana & Others Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 01 SHI CK 0060
High Courts10 Jan 2020Allowed
Varun Khari Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2020) 01 SHI CK 0059
Himachal Pradesh State Commission For Women Act, 1996 — Section 3, 10, 10(1), 10(1)(f), 11, 12Orissa State Commission For Women Act, 1993 — Section 10, 10(1)(d)
High Courts09 Jan 2020Allowed
Hari Ram Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 01 SHI CK 0058
Code Of Criminal Procedure, 1973 — Section 154, 164, 439Prohibition Of Child Marriage Act, 2006 — Section 9, 10, 11Protection Of Children From Sexual Offences Act, 2012 — Section 4
High Courts09 Jan 2020Allowed
Rohit Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 01 SHI CK 0057
Code Of Criminal Procedure, 1973 — Section 154, 439Indian Penal Code, 1860 — Section 34, 307, 323, 341
High Courts08 Jan 2020Allowed
Rajwant Kaur Vs State Of H.P.
High Court Of Himachal Pradesh · (2020) 01 SHI CK 0051
Code Of Criminal Procedure, 1973 — Section 439Negotiable Instruments Act, 1881 — Section 138
High Courts08 Jan 2020Allowed
Rajwant Kaur Vs State of H.P.
High Court Of Himachal Pradesh · (2020) 01 SHI CK 0048
Code Of Criminal Procedure, 1973 — Section 439Negotiable Instruments Act, 1881 — Section 138
High Courts08 Jan 2020Allowed
Anil Kumar Vs State Of H.P.
High Court Of Himachal Pradesh · (2020) 01 SHI CK 0047
Code Of Criminal Procedure, 1973 — Section 439Negotiable Instruments Act, 1881 — Section 138
High Courts07 Jan 2020Allowed
Supertreads Vs Kirshan Lal
High Court Of Himachal Pradesh · (2020) 01 SHI CK 0050
Negotiable Instruments Act, 1881 — Section 138, 139Code Of Criminal Procedure, 1973 — Section 313Evidence Act, 1872 — Section 45
High Courts07 Jan 2020Allowed
Vikas Saklani Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2020) 01 SHI CK 0049