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High Court Of Himachal Pradesh judgments, 2020

2,586 judgments · page 128 of 130

High Courts07 Jan 2020Dismissed

Rajinder Kumar Vs High Court Of Himachal Pradesh And Others

High Court Of Himachal Pradesh · (2020) 01 SHI CK 0046

Himachal Pradesh Judicial Service Rules, 1973 — Rule 4, 5, 6, 7, 7(2)(ii), 13Himachal Pradesh Judicial Service Rules, 2004 — Rule 13(1), 13(3), 13(4)Constitution Of India, 1950 — Article 14, 16, 16(1), 226
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High Courts06 Jan 2020Dismissed

Krishna @ Kiran Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2020) 01 SHI CK 0043

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 36(A)(4)Indian Penal Code, 1860 — Section 201
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High Courts06 Jan 2020Dismissed

Gaurav Mahajan Vs Union Of India & Others

High Court Of Himachal Pradesh · (2020) 01 SHI CK 0042

(i) in Bejgam Veeranna Venkata Narasimloo and others vs. State of AP and others reported in (1998)1 SCC 563 (ii) in Charles K. Skaria and others vs. Dr.C.Mathew and others reported in (1980)2 SCC 752 (iii) in Dheerender Singh Paliwal vs. Union Public Service Commission reported in (2017)11 SCC 276
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High Courts06 Jan 2020Dismissed

Amrish Jolly Vs Central Bureau Of Investigation

High Court Of Himachal Pradesh · (2020) 01 SHI CK 0040

Indian Penal Code, 1860 — Section 21, 120BPrevention Of Corruption Act, 1988 — Section 2(c), 7, 13(2), 13(1)(d)Cantonments Act, 2006 — Section 2(b), 2(y), 3, 4, 6, 7, 10, 11, 12, 13, 19, 24, 36, 38, 57, 66, 67, 68, 69, 70, 71, 72, 73, 74, 121
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High Courts04 Jan 2020Dismissed

Nikhil Malik Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2020) 01 SHI CK 0039

Code Of Criminal Procedure, 1973 — Section 154, 439Indian Penal Code, 1860 — Section 147, 148, 149, 302, 307Arms Act, 1959 — Section 25, 29
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High Courts04 Jan 2020Dismissed

Des Raj Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2020) 01 SHI CK 0038

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 50Code Of Criminal Procedure, 1973 — Section 161, 313
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High Courts04 Jan 2020Dismissed

Sudha Gupta Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2020) 01 SHI CK 0037

Prevention Of Corruption Act, 1988 — Section 2(b), 2(c), 7, 13(2), 13(i)(d), 13(1)(e), 17, 19Code Of Criminal Procedure, 1973 — Section 156Delhi Special Police Establishment Act, 1946 — Section 3, 5, 5A, 6
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High Courts03 Jan 2020Allowed

Shambu Ram Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2020) 01 SHI CK 0032

Narcotics Drugs And Psychotropic Substances Act, 1985 — Section 20, 42, 42(2), 50, 50(1), 57Code Of Criminal Procedure, 1973 — Section 173(2), 313
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High Courts03 Jan 2020Dismissed

Kanshi Ram Panchhi Vs Amar Chand

High Court Of Himachal Pradesh · (2020) 01 SHI CK 0031

Indian Penal Code, 1860 — Section 323, 500, 504, 506(1)Code Of Criminal Procedure, 1973 — Section 313, 374, 482
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High Courts03 Jan 2020Dismissed

Dinesh Chander Sharma Vs K.K. Pant

High Court Of Himachal Pradesh · (2020) 01 SHI CK 0030

Code Of Criminal Procedure, 1973 — Section 190(1)(a), 203, 204, 468, 468(2), 468(2)(c), 473, 482Indian Penal Code, 1860 — Section 499, 500Constitution Of India, 1950 — Article 21, 227
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High Courts03 Jan 2020Dismissed

Dinesh Chander Sharma Vs Baldev Chand

High Court Of Himachal Pradesh · (2020) 01 SHI CK 0029

Code Of Criminal Procedure, 1973 — Section 190(1)(a), 203, 204, 482Indian Penal Code, 1860 — Section 500Constitution Of India, 1950 — Article 227
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High Courts03 Jan 2020Dismissed

Dinesh Chander Sharma Vs Bhoop Ram Thakur

High Court Of Himachal Pradesh · (2020) 01 SHI CK 0028

Code Of Criminal Procedure, 1973 — Section 190(1)(a), 200, 201, 202, 202(1), 203, 204, 473, 499, 500Indian Penal Code, 1860 — Section 500Limitation Act, 1963 — Section 5
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High Courts03 Jan 2020Allowed

Chuks Collins Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2020) 01 SHI CK 0026

Code Of Criminal Procedure, 1973 — Section 2(a), 173(2), 436, 436A, 437A, 438, 439, 446Narcotics Drugs And Psychotropic Substances Act, 1985 — Section 2(viia), 2(xxiiia), 21, 29, 37Foreigners Act, 1946 — Section 14
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