High Courts11 Mar 2020Disposed Of
Oriental Insurance Company Ltd Vs Chhaju Ram And Others
High Court Of Himachal Pradesh · (2020) 03 SHI CK 0020
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2020
2,586 judgments · page 125 of 130
High Courts11 Mar 2020Dismissed
Ram Dulari And Another Vs Ram Lal And Another
High Court Of Himachal Pradesh · (2020) 03 SHI CK 0019
Indian Contract Act, 1872 — Section 11
High Courts11 Mar 2020Partly Allowed
Kartar Singh Alias Ajeet Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 03 SHI CK 0018
Code Of Criminal Procedure, 1973 — Section 164, 173, 207, 211, 214, 313, 314, 374(2), 428Indian Penal Code, 1860 — Section 323, 375, 376, 376(2)(j), 511
High Courts11 Mar 2020Dismissed
Rajesh Kumar Vs Union Of India & Others
High Court Of Himachal Pradesh · (2020) 03 SHI CK 0017
Constitution Of India, 1950 — Article 14, 16, 142
High Courts11 Mar 2020
State Of Himachal Pradesh & Ors Vs Bhag Singh & Others
High Court Of Himachal Pradesh · (2020) 03 SHI CK 0016
Water (Prevention And Control Of Pollution) Act, 1974 — Section 18, 28, 33B, 33B(a)National Green Tribunal Act, 2010 — Section 14, 15, 16, 16(a), 16(f), 29Air (Prevention And Control Of Pollution) Act, 1981 — Section 31, 31B
High Courts06 Mar 2020Allowed
Jeeto Devi Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 03 SHI CK 0015
Code Of Criminal Procedure, 1973 — Section 439Narcotics Drugs And Psychotropic Substances Act, 1985 — Section 22
High Courts06 Mar 2020Allowed
Dhanpal Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 03 SHI CK 0014
Code Of Criminal Procedure, 1973 — Section 439Narcotics Drugs And Psychotropic Substances Act, 1985 — Section 20, 29
High Courts06 Mar 2020Allowed
Pankaj Kalta Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 03 SHI CK 0013
Code Of Criminal Procedure, 1973 — Section 439Narcotics Drugs And Psychotropic Substances Act, 1985 — Section 20, 29
High Courts06 Mar 2020Dismissed
Uttam Chand & Another Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 03 SHI CK 0010
High Courts05 Mar 2020Allowed
Rajeshwari Devi Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 03 SHI CK 0012
High Courts05 Mar 2020Dismissed
Land Acquisition Collector (Central Zone) HP. PWD, I&PH And Another Vs Narotam Singh Deceased Through His Lrs
High Court Of Himachal Pradesh · (2020) 03 SHI CK 0011
Land Acquisition Act, 1894 — Section 11, 25
High Courts04 Mar 2020Disposed Of
Chitter Lekha Vs General Public & Others
High Court Of Himachal Pradesh · (2020) 03 SHI CK 0009
Indian Succession Act, 1925 — Section 372Code Of Criminal Procedure, 1973 — Section 152
High Courts03 Mar 2020Dismissed
Namit Kanwar And Anr Vs State Of H.P. & Anr
High Court Of Himachal Pradesh · (2020) 03 SHI CK 0008
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 34, 323, 406, 427, 452, 498A, 504, 506Constitution Of India, 1950 — Article 142, 226
High Courts03 Mar 2020Allowed
Diwan Chand Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 03 SHI CK 0007
Code Of Criminal Procedure, 1973 — Section 154, 439Indian Penal Code, 1860 — Section 120B, 363, 366, 376(3)Protection Of Children From Sexual Offences Act, 2012 — Section 6
High Courts03 Mar 2020Dismissed
Ajmer Singh Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2020) 03 SHI CK 0006
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 307, 406, 498AArms Act, 1959 — Section 24, 25, 54, 59
High Courts03 Mar 2020Dismissed
Sanjiv Kumar Vs State Of H.P. & Anr
High Court Of Himachal Pradesh · (2020) 03 SHI CK 0005
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 354, 406, 498A, 504Constitution Of India, 1950 — Article 142, 226
High Courts02 Mar 2020Dismissed
Anil Kumar Sharma Vs Shiv Prashad Kadam Nakate & Another
High Court Of Himachal Pradesh · (2020) 03 SHI CK 0004
High Courts02 Mar 2020Allowed
Rameshwar Lal Vs Accountant General H.P. And Others
High Court Of Himachal Pradesh · (2020) 03 SHI CK 0003
Central Civil Services (Pension) Rules, 1972 — Rule 26(2), 37
High Courts02 Mar 2020Allowed
Uma Chand And Another Vs Roshan Lal
High Court Of Himachal Pradesh · (2020) 03 SHI CK 0002
High Courts02 Mar 2020Allowed
Dharam Vir Sharma Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 03 SHI CK 0001