High Courts27 Apr 2020Disposed of
Veena Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 04 SHI CK 0003
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 29
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2020
2,586 judgments · page 123 of 130
High Courts27 Apr 2020Disposed of
Rahul Verma Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 04 SHI CK 0002
Code Of Criminal Procedure, 1973 — Section 436, 436AConstitution Of India, 1950 — Article 21Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 22, 29
High Courts24 Apr 2020Disposed Of
Ajay Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 04 SHI CK 0014
Code Of Criminal Procedure, 1973 — Section 436, 436A, 439Indian Penal Code, 1860 — Section 376, 506Information Technology Act, 2000 — Section 67
High Courts24 Apr 2020Disposed Of
Sunil Dutt Sharma And Others Vs Union Of India And Others
High Court Of Himachal Pradesh · (2020) 04 SHI CK 0013
High Courts24 Apr 2020Disposed Of
Nikku Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 04 SHI CK 0012
Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 363, 366A, 376Protection Of Children from Sexual Offences (POCSO) Act, 2012 — Section 6
High Courts24 Apr 2020Disposed Of
Parveen Rajta Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 04 SHI CK 0010
Indian Penal Code, 1860 — Section 201, 306, 356, 382Evidence Act, 1872 — Section 27
High Courts23 Apr 2020Dismissed
Desh Raj Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 04 SHI CK 0023
High Courts23 Apr 2020Dismissed
State Of Himachal Pradesh Vs Ravi Kumar
High Court Of Himachal Pradesh · (2020) 04 SHI CK 0019
Punjab Excise Act, 1914 — Section 61(1)(a), 61Code Of Criminal Procedure, 1973 — Section 173(2), 313, 378Motor Vehicles Act, 1988 — Section 130, 181, 192, 192A
High Courts23 Apr 2020Disposed Of
Rohit Kumar Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 04 SHI CK 0016
High Courts23 Apr 2020
Munish Kumar Vs State Of H.P. And Ors.
High Court Of Himachal Pradesh · (2020) 04 SHI CK 0015
Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 307, 323, 341, 353, 332, 420, 437, 452, 467, 468, 471, 506Code Of Criminal Procedure, 1973 — Section 173, 320, 482
High Courts23 Apr 2020Disposed Of
Egraj Chetry Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 04 SHI CK 0011
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 2vii(a), 2xxii(a), 18, 20Code Of Criminal Procedure, 1973 — Section 439
High Courts24 Mar 2020Disposed Of
Ajay Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 03 SHI CK 0035
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 436, 436A, 439Indian Penal Code, 1860 — Section 376, 506
High Courts24 Mar 2020Disposed Of
Nikku Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 03 SHI CK 0034
Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 363, 366A, 376Protection Of Children From Sexual Offences Act, 2012 — Section 6
High Courts24 Mar 2020Disposed Of
Sunil Dutt Sharma & Others Vs Union Of India & Others
High Court Of Himachal Pradesh · (2020) 03 SHI CK 0033
High Courts23 Mar 2020Allowed
Munish Kumar Vs State Of H.P. And Ors
High Court Of Himachal Pradesh · (2020) 03 SHI CK 0040
Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 307, 323, 332, 341, 353, 420, 452, 467, 468, 471, 506Code Of Criminal Procedure, 1973 — Section 173, 320, 437, 482
High Courts23 Mar 2020Dismissed
Desh Raj Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 03 SHI CK 0039
High Courts23 Mar 2020Disposed Of
Rohit Kumar Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 03 SHI CK 0038
High Courts23 Mar 2020Dismissed
State Of Himachal Pradesh Vs Ravi Kumar
High Court Of Himachal Pradesh · (2020) 03 SHI CK 0036
Punjab Excise Act, 1914 — Section 61, 61(1)(a)Code Of Criminal Procedure, 1973 — Section 173(2), 313Motor Vehicles Act, 1988 — Section 130, 181, 192, 192A
High Courts23 Mar 2020Allowed
Rozy @ Seema Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 03 SHI CK 0032
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 2(vii)(a), 2(xxiiia), 21, 37Code Of Criminal Procedure, 1973 — Section 439
High Courts20 Mar 2020Disposed Of
Davinder Kumar & Another Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 03 SHI CK 0050
Scheduled Castes And The Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471