High Courts05 May 2020Disposed Of
Adv. Subhash Chandran K.R. Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 05 SHI CK 0009
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2020
2,586 judgments · page 122 of 130
High Courts05 May 2020Disposed Of
M/s J. B. Rolling Mills Ltd. Vs HPSEB Ltd. And Others
High Court Of Himachal Pradesh · (2020) 05 SHI CK 0008
High Courts04 May 2020Disposed Of
Kapil Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 05 SHI CK 0007
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 29
High Courts04 May 2020Allowed
Tej Singh @ Teja Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 05 SHI CK 0006
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 2(xxiiia), 2(viia), 21, 37Code Of Criminal Procedure, 1973 — Section 437A, 439, 446, 446AIndian Penal Code, 1860 — Section 34, 186, 302, 307, 323, 332, 353, 411, 451
High Courts04 May 2020Allowed
Karnail Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 05 SHI CK 0005
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 2(xxiiia), 2(viia), 15, 18, 42(2), 61, 85Code Of Criminal Procedure, 1973 — Section 437A, 446, 446A, 439
High Courts04 May 2020Allowed
Susheel Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 05 SHI CK 0004
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 2(vii)(a), 18, 29, 21, 37Code Of Criminal Procedure, 1973 — Section 437A, 439, 446, 446A
High Courts04 May 2020Disposed Of
Bhupender Mehta Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 05 SHI CK 0003
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 29
High Courts01 May 2020Disposed Of
Avinash Sharma And Another Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 05 SHI CK 0001
High Courts30 Apr 2020Disposed Of
Satish Thakur Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 04 SHI CK 0027
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 21, 37
High Courts30 Apr 2020Disposed Of
Amandeep Vs State Of H.P
High Court Of Himachal Pradesh · (2020) 04 SHI CK 0026
Code Of Criminal Procedure, 1973 — Section 154, 161, 439Indian Penal Code, 1860 — Section 34, 302, 323, 324, 325
High Courts30 Apr 2020Disposed Of
Ramjhan Bhatt Vs State Of H.P
High Court Of Himachal Pradesh · (2020) 04 SHI CK 0025
Code Of Criminal Procedure, 1973 — Section 41A, 439Indian Penal Code, 1860 — Section 153A, 295A, 505(2)
High Courts30 Apr 2020Allowed
Jagdish Lal Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 04 SHI CK 0024
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 2 (viia), 2 (xxiiia), 20, 25, 37, 67Code Of Criminal Procedure, 1973 — Section 311, 437A, 437(I)(ii), 439, 446, 446A, 482Indian Penal Code, 1860 — Section 302
High Courts29 Apr 2020Disposed Of
Chander Joshi Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 04 SHI CK 0022
Drugs And Cosmetics Act, 1940 — Section 18CCode Of Criminal Procedure, 1973 — Section 436, 436AConstitution Of India, 1950 — Article 21
High Courts29 Apr 2020Dismissed
Goldy Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 04 SHI CK 0021
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 37, 61, 85Code Of Criminal Procedure, 1973 — Section 439
High Courts28 Apr 2020Allowed
Chaman Lal Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 04 SHI CK 0001
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 2(viia), 2(xxiiia), 37, 61, 85Code Of Criminal Procedure, 1973 — Section 173(2), 437A, 439, 446, 446AIndian Penal Code, 1860 — Section 34, 323, 324, 325, 341, 635, 411
High Courts27 Apr 2020
Sudama Ram Vs Surekha And Another
High Court Of Himachal Pradesh · (2020) 04 SHI CK 0009
Code Of Civil Procedure, 1908 — Section 94, 151, Order 39 Rule 2A
High Courts27 Apr 2020Allowed
Ravinder Parkash Verma Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 04 SHI CK 0007
Himachal Pradesh Land Revenue Act, 1953 — Section 14Code Of Civil Procedure, 1908 — Order 1 Rule 10
High Courts27 Apr 2020Dismissed
Sudama Ram Sharma Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 04 SHI CK 0006
High Courts27 Apr 2020Disposed of
Surekha Vs Municipal Corporation, Shimla Through Its Commissioner And Others.
High Court Of Himachal Pradesh · (2020) 04 SHI CK 0005
Himachal Pradesh Municipal Corporation Act, 1994 — Section 268
High Courts27 Apr 2020Disposed of
Surekha And Another Vs Sudama Ram And Others
High Court Of Himachal Pradesh · (2020) 04 SHI CK 0004
Code Of Civil Procedure, 1908 — Section 80CHimachal Pradesh Land Revenue Act, 1953 — Section 14