High Courts26 May 2020Disposed Of
Amar Nath Vs Nanak Chand
High Court Of Himachal Pradesh · (2020) 05 SHI CK 0054
Code Of Civil Procedure, 1908 — Section 24, 25
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2020
2,586 judgments · page 120 of 130
High Courts26 May 2020Disposed Of
Anupam Thakur Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 05 SHI CK 0053
Code Of Criminal Procedure, 1973 — Section 161, 439Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471
High Courts26 May 2020Disposed Of
Varun Kumar Vs State Of H.P.
High Court Of Himachal Pradesh · (2020) 05 SHI CK 0052
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 323, 341, 504, 506Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)®, (s)
High Courts22 May 2020Disposed Of
Pawan Kumar And Ors Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 05 SHI CK 0048
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 29Code Of Criminal Procedure, 1973 — Section 439
High Courts22 May 2020Disposed Of
Hari Singh Alias Kaku Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 05 SHI CK 0047
Code Of Criminal Procedure, 1973 — Section 161, 164, 436, 436AConstitution Of India, 1950 — Article 21Protection Of Children from Sexual Offences Act, 2012 — Section 4, 8
High Courts21 May 2020Disposed Of
Prem Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 05 SHI CK 0051
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 37
High Courts21 May 2020Disposed Of
Navneet Sharma Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 05 SHI CK 0050
Indian Penal Code, 1860 — Section 34, 328, 354AProtection Of Children from Sexual Offences Act, 2012 — Section 8
High Courts21 May 2020Disposed Of
Bhom Bahadur Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 05 SHI CK 0049
Code Of Criminal Procedure, 1973 — Section 436, 436A, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 37Constitution Of India, 1950 — Article 21
High Courts21 May 2020Disposed Of
Roshan Lal Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 05 SHI CK 0045
High Courts20 May 2020Dismissed
Dr. Sooshrut Thakur Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 05 SHI CK 0044
High Courts20 May 2020Disposed Of
Sonu Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 05 SHI CK 0043
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 22, 29, 37Drugs And Cosmetics Act, 1940 — Section 18CCode Of Criminal Procedure, 1973 — Section 436
High Courts20 May 2020Disposed Of
Col. R.C.Dhulia Vs Brig. T.S.Mundi
High Court Of Himachal Pradesh · (2020) 05 SHI CK 0042
Contempt Of Courts Act, 1971 — Section 12
High Courts20 May 2020Allowed
Saroj Kumari Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 05 SHI CK 0041
Indian Penal Code, 1860 — Section 323, 506Code Of Criminal Procedure, 1973 — Section 362, 437A, 438, 439, 446, 446AScheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989, — Section 3, 3(i)(s), 3(ii)(va), 18, 18A
High Courts20 May 2020Disposed Of
Maharishi Markandeshwar University & Another Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2020) 05 SHI CK 0040
Maharishi Markandeshwar University (Establishment And Regulation) Act, 2010 — Section 32, 32(1)Himachal Pradesh Private Medical Educational Institutions (Regulation Of Admission And Fixation Of Fees) Act, 2006 — Section 3, 3(3), 7, 7(3)
High Courts20 May 2020Disposed Of
Lucky Vs Himachal Pradesh State Cooperative Agriculture And Rural Development Bank Ltd. And Another
High Court Of Himachal Pradesh · (2020) 05 SHI CK 0039
High Courts19 May 2020Disposed Of
Baldev Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 05 SHI CK 0035
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 363, 366, 376Protection Of Children from Sexual Offences Act, 2012 — Section 4
High Courts18 May 2020Disposed Of
Kikker Singh And Ors Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 05 SHI CK 0038
Code Of Criminal Procedure, 1973 — Section 439, 482Indian Penal Code, 1860 — Section 506, 509Scheduled Caste And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)
High Courts18 May 2020Disposed Of
Sanju alias Ram Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 05 SHI CK 0037
High Courts15 May 2020Disposed Of
Sonu Saini Vs State Of H.P.
High Court Of Himachal Pradesh · (2020) 05 SHI CK 0034
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 37Code Of Criminal Procedure, 1973 — Section 439