COURT ARCHIVE

High Court Of Himachal Pradesh judgments, 2020

2,586 judgments · page 119 of 130

High Courts29 May 2020Disposed Of

Ravi Kumar Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2020) 05 SHI CK 0079

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 29, 37Indian Penal Code, 1860 — Section 188Code Of Criminal Procedure, 1973 — Section 439

High Courts29 May 2020Disposed Of

Nnanna Everistus Chinenye Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2020) 05 SHI CK 0078

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 29Foreigners Act, 1946 — Section 14

High Courts29 May 2020Disposed Of

Shyam Singh Vs State Of Himachal Prades

High Court Of Himachal Pradesh · (2020) 05 SHI CK 0077

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 18Code Of Criminal Procedure, 1973 — Section 438

High Courts29 May 2020Disposed Of

Bhartesh Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2020) 05 SHI CK 0076

Code Of Criminal Procedure, 1973 — Section 436, 438Indian Penal Code, 1860 — Section 354, 354A(1)(i), 509

High Courts29 May 2020Allowed

Dalip Kumar Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2020) 05 SHI CK 0075

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 2(viia), 2(xxiiia), 21, 22, 25, 37Indian Penal Code, 1860 — Section 201, 379, 411Code Of Criminal Procedure, 1973 — Section 439, 437A, 446, 446A

High Courts29 May 2020Allowed

Devi Ram @ Dev Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2020) 05 SHI CK 0074

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 2(viia), 2(xxiiia), 21, 22, 29, 37Code Of Criminal Procedure, 1973 — Section 437A, 439Indian Penal Code, 1860 — Section 380, 397, 411, 457

High Courts28 May 2020Disposed Of

Longu Ram Vs State Of Himachal Pradesh And Another

High Court Of Himachal Pradesh · (2020) 05 SHI CK 0073

High Courts28 May 2020Disposed Of

Sher Singh And Another Vs State Of Himachal Pradesh And Others

High Court Of Himachal Pradesh · (2020) 05 SHI CK 0072

High Courts28 May 2020Disposed Of

Indu Jagwan Vs State Of Himachal Pradesh & Another

High Court Of Himachal Pradesh · (2020) 05 SHI CK 0071

High Courts28 May 2020Disposed Of

P.L. Chauhan Vs Union Of India And Another

High Court Of Himachal Pradesh · (2020) 05 SHI CK 0070

High Courts28 May 2020Disposed Of

Lal Singh Vs State Of Himachal Pradesh & Others

High Court Of Himachal Pradesh · (2020) 05 SHI CK 0069

High Courts27 May 2020Allowed

Joginder Alias Jodhu Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2020) 05 SHI CK 0067

Code Of Criminal Procedure, 1973 — Section 154, 164, 437A, 446, 446A

High Courts27 May 2020Disposed Of

Mukesh Kumar Vs State Of Himachal Pradesh Through Secretary (Home)

High Court Of Himachal Pradesh · (2020) 05 SHI CK 0066

Code Of Criminal Procedure, 1973 — Section 439Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3Indian Penal Code, 1860 — Section 323, 341

High Courts27 May 2020Allowed

Karam Chand Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2020) 05 SHI CK 0065

Indian Penal Code, 1860 — Section 312, 354C, 376, 506Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 1, 2, 3(1)(w)Code Of Criminal Procedure, 1973 — Section 437A, 439, 446, 446A

High Courts27 May 2020Disposed Of

Ritesh Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2020) 05 SHI CK 0064

Code Of Criminal Procedure, 1973 — Section 436, 436AConstitution Of India, 1950 — Article 21

High Courts27 May 2020Disposed Of

Prem Raj Vs State Of H.P.

High Court Of Himachal Pradesh · (2020) 05 SHI CK 0063

Code Of Criminal Procedure, 1973 — Section 313, 436, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20

High Courts27 May 2020Allowed

Sunil Kumar Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2020) 05 SHI CK 0062

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 2 (viia), 2(xxiiia), 21, 29, 37Code Of Criminal Procedure, 1973 — Section 437, 439, 446, 446A

High Courts27 May 2020Disposed Of

Sukdev Singh Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2020) 05 SHI CK 0059

Code Of Criminal Procedure, 1973 — Section 154, 436, 436A, 439Indian Penal Code, 1860 — Section 34, 109, 120B, 201, 202, 307, 341, 427Constitution Of India, 1950 — Article 21

High Courts27 May 2020Allowed

Anand Kumar Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2020) 05 SHI CK 0058

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 2(viia), 2(xxiiia), 21, 29, 37Code Of Criminal Procedure, 1973 — Section 437A, 439, 446, 446A

High Courts26 May 2020Disposed Of

Sunita Devi Vs State Of H.P. & Others

High Court Of Himachal Pradesh · (2020) 05 SHI CK 0055