High Courts05 Jun 2020Disposed Of
Aarti Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0025
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 420, 467, 468
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2020
2,586 judgments · page 117 of 130
High Courts05 Jun 2020Disposed Of
Narender Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0024
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 15Himachal Pradesh Excise Act, 2011 — Section 39(1)A
High Courts05 Jun 2020Dismissed
Prem Lal And Ors. Vs Amar Chand
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0023
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1Constitution Of India, 1950 — Article 227
High Courts05 Jun 2020Disposed Of
General Manager, Ranjit Sagar (Thein Dam) Vs Mohinder Kumar & Others.
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0021
Land Acquisition Act, 1894 — Section 4, 4(1), 18, 28ACode Of Civil Procedure, 1908 — Order 41 Rule 27
High Courts05 Jun 2020Disposed Of
Kamlesh Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0020
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 307, 323, 326, 504, 506
High Courts05 Jun 2020Disposed Of
Surender Gopal Vs Himachal Road Transport Corporation
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0019
High Courts05 Jun 2020Dismissed
Chaman Lal Sharma Vs H.P. State Co-Operative Bank Ltd. And Another
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0018
High Courts05 Jun 2020Disposed Of
Rajneesh Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0017
Code Of Criminal Procedure, 1973 — Section 436, 436A, 439Indian Penal Code, 1860 — Section 323, 354, 354A, 504, 509Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(10)
High Courts05 Jun 2020Dismissed
M/S Vishnu Prakash R Punglia Ltd. And Another Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0016
High Courts05 Jun 2020Disposed Of
Parmod Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0015
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 420, 467, 468
High Courts05 Jun 2020Dismissed
Amar Nath Vs Krishni Devi
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0013
Code Of Civil Procedure, 1908 — Section 24
High Courts05 Jun 2020Disposed Of
Digvijay Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0012
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21
High Courts05 Jun 2020Allowed
Ashok Sharma Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0011
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 2(viia), 2(xxiiia), 21, 29, 37, 42, 50Code Of Criminal Procedure, 1973 — Section 437A, 439, 446, 446A,Indian Penal Code, 1860 — Section 34, 224
High Courts05 Jun 2020Disposed Of
Krishna @ Kiran Vs State Of H.P.
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0010
Code Of Criminal Procedure, 1973 — Section 167, 167(2)Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 29
High Courts05 Jun 2020Disposed Of
Gopal Singh Vs Himachal Road Transport Corporation
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0009
High Courts04 Jun 2020Disposed Of
Vikas Kutleria Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0007
High Courts04 Jun 2020Disposed Of
Sunil Dutt Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0006
Indian Penal Code, 1860 — Section 201, 323, 354A, 354B, 419, 420, 467, 468, 471, 506Code Of Criminal Procedure, 1973 — Section 438
High Courts04 Jun 2020Disposed Of
Kundan Lal Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0005
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 25, 29, 37Code Of Criminal Procedure, 1973 — Section 439Evidence Act, 1872 — Section 27, 67
High Courts03 Jun 2020Dismissed
Sanjeev Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0037
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 22, 25, 29Code Of Criminal Procedure, 1973 — Section 439
High Courts03 Jun 2020Disposed Of
Pawna Vs Himachal Road Transport Corporation And Others
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0035