High Courts11 Jun 2020Disposed Of
Layak Ram Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0056
Code Of Criminal Procedure, 1973 — Section 154, 164, 438Indian Penal Code, 1860 — Section 34, 323, 354A
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2020
2,586 judgments · page 116 of 130
High Courts11 Jun 2020Disposed Of
Vijay Khatri Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0055
High Courts10 Jun 2020Disposed Of
Vivek Kumar Vs State Of Himachal Pradesh & Another
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0312
High Courts10 Jun 2020Disposed Of
Ashok Kumar Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0311
High Courts10 Jun 2020Dismissed
Inderjeet Singh Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0310
High Courts10 Jun 2020Disposed Of
Pawan Kumar Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0309
High Courts10 Jun 2020Disposed Of
Richa Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0308
High Courts10 Jun 2020Disposed Of
Karam Chand And Another Vs Sanjay Kumar
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0307
High Courts10 Jun 2020Disposed Of
Kuldeep Singh Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0306
High Courts10 Jun 2020Disposed Of
Col. R.C. Dhulia (Retd.) Vs Union Of India And Others
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0305
High Courts10 Jun 2020Disposed Of
Gurmeshi Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0304
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 22
High Courts10 Jun 2020Dismissed/Allowed
General Manager, Northern Railway Vs Mela Ram And Another
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0303
Code Of Civil Procedure, 1908 — Order 41 Rule 33Land Acquisition Act, 1894 — Section 4, 4(1), 18, 28A
High Courts10 Jun 2020Disposed Of
Ambika S. Nagal Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0302
Indian Penal Code, 1860 — Section 88, 89, 90, 306, 323Juvenile Justice (Care And Protection Of Children) Act, 2000 — Section 2(k), 2(l), 2(12), 4, 6, 8, 23, 24, 25, 27, 54Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 2(13), 2(19), 2(20), 2(21), 2(27), 2(40), 2(41), 2(46), 2(57), 75, 82, 86, 86(2), 86(3)
High Courts09 Jun 2020Allowed
Sandeep Kumar And Ors Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0054
Indian Penal Code, 1860 — Section 34, 212, 307, 332, 333, 353Arms Act, 1959 — Section 25Code Of Criminal Procedure, 1973 — Section 207, 173(2), 437A, 439, 446, 446A
High Courts09 Jun 2020Disposed Of
Mehar Singh Vs Himachal Road Transport Corporation & Another
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0052
High Courts09 Jun 2020Disposed Of
M/S Lakhbir Constructions Vs State Of Himachal Pradesh & Another
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0050
High Courts08 Jun 2020Disposed Of
Parmodh Singh Vs H.R.T.C & Ors.
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0028
High Courts08 Jun 2020
Padam Dev Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0027
High Courts08 Jun 2020Disposed Of
Sangeet Bharti Vs R.D.Dhiman And Others
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0022
High Courts05 Jun 2020Disposed Of
Kartik Chauhan & Others Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0026