High Courts03 Jun 2020Disposed Of
Parveen Kumar Vs State Of H.P.
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0034
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 29, 50
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2020
2,586 judgments · page 118 of 130
High Courts03 Jun 2020Dismissed
Ashwani Chambyal Vs Rohit Jamwal
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0033
High Courts03 Jun 2020Allowed
Jatinder Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0032
Code Of Criminal Procedure, 1973 — Section 164, 437A, 446, 446A
High Courts03 Jun 2020Disposed Of
Love Kishore And Others Vs Nisha Singh And Another
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0031
High Courts03 Jun 2020Disposed Of
Manoj Kumar @ Moji Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0030
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 18
High Courts03 Jun 2020Disposed Of
Amba Metals Vs Himachal Pradesh State Electricity Board Ltd. And Others
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0029
High Courts02 Jun 2020Disposed Of
Chattar Singh Vs Sandeep Bhatnagar
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0003
High Courts02 Jun 2020Allowed
Khekh Ram Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0002
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 2(viia), 2(xxiiia), 20, 29, 37Code Of Criminal Procedure, 1973 — Section 437A, 439, 446, 446A
High Courts02 Jun 2020Disposed Of
Rajinder Singh & Others Vs Devesh Kumar & Othrs
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0001
High Courts01 Jun 2020Disposed Of
Prashant Mehta Vs Rohit Jamwal
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0048
Contempt Of Courts Act, 1971 — Section 10, 12
High Courts01 Jun 2020Disposed Of
M/S Prime Steel Industry (P) Ltd. Vs Himachal Pradesh State Electricity Board Ltd. And Others
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0046
High Courts01 Jun 2020
Khem Dass Vs State Of H.P.
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0045
Code Of Criminal Procedure, 1973 — Section 439Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(u)
High Courts01 Jun 2020
Sangat Ram Vs State Of H.P.
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0043
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 18Code Of Criminal Procedure, 1973 — Section 438
High Courts01 Jun 2020Disposed Of
Ashwani Kumar Vs Rohit Jamwal
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0042
High Courts01 Jun 2020Disposed Of
Rajeev Kumar Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0041
High Courts01 Jun 2020Disposed Of
Prashant Kashyap Vs State Of H.P.
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0040
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 354, 376, 376D, 511Protection Of Children From Sexual Offences Act, 2012 — Section 12
High Courts29 May 2020Allowed
Sandeep Kumar @ Happy Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 05 SHI CK 0084
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 2(viia), 2(xxiiia), 21, 22, 29, 37Code Of Criminal Procedure, 1973 — Section 439
High Courts29 May 2020Allowed
Rajesh Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 05 SHI CK 0082
Code Of Criminal Procedure, 1973 — Section 164, 437A, 446, 446A
High Courts29 May 2020Disposed Of
Om Prakash Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 05 SHI CK 0081
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 18
High Courts29 May 2020Disposed Of
Chet Ram Vs Jagdish Chand And Others
High Court Of Himachal Pradesh · (2020) 05 SHI CK 0080