High Courts15 Jun 2020Disposed Of
Ashok Kumar Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0285
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2020
2,586 judgments · page 115 of 130
High Courts15 Jun 2020Dismissed
Ashish Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0284
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 18, 37
High Courts15 Jun 2020Dismissed
Kush Kumar Vs Renu Sharma
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0283
High Courts15 Jun 2020Allowed
Mohinder Singh Vs Uttam Singh And Others
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0282
Code Of Civil Procedure, 1908 — Order 39 Rule 2A, Order 41 Rule 27
High Courts15 Jun 2020Disposed Of
Bal Krishan Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0281
High Courts15 Jun 2020Allowed
Bhuto Devi & Others Vs State Of Himachal Pradesh & Another
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0280
Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14, 15(2), 15(4)
High Courts15 Jun 2020Disposed Of
Nihal Singh Kashyap Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0062
High Courts12 Jun 2020Dismissed
Suresh Kumar Vs Vineet Chaudhary And Others
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0301
High Courts12 Jun 2020Disposed Of
Mahi Pal Sharma Vs B.L. Bhimta
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0300
High Courts12 Jun 2020Disposed Of
Rajesh Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0299
High Courts12 Jun 2020Disposed Of
Ain Singh Thakur Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0298
Recruitment & Promotion Rules, 2003 — Rule 10, 11, 11(i), 11(ii), 11(iii)
High Courts12 Jun 2020
Krishna @ Kiran Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0297
Code Of Criminal Procedure, 1973 — Section 439
High Courts12 Jun 2020Disposed Of
Sanjay Kumar Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0296
High Courts12 Jun 2020Disposed Of
Deep Ram Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0295
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 42(2)
High Courts12 Jun 2020Dismissed
Raghu Veer And Another Vs Vineet Chaudhary And Others
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0294
High Courts12 Jun 2020Dismissed
Pradeep Sharma Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0293
Constitution Of India, 1950 — Article 14, 16
High Courts11 Jun 2020Disposed Of
Dr. Amita Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0061
High Courts11 Jun 2020Disposed Of
Lazya Devi Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0060
High Court Of Himachal Pradesh (Original side). Rules, 1997 — Rule 16
High Courts11 Jun 2020Allowed
S.P. Singh Vs Central Bureau Of Investigation
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0059
Indian Penal Code, 1860 — Section 120B, 409, 419, 446, 446A, 465, 466, 471Prevention Of Corruption Act, 1988 — Section 13(1)(c), 13(1)(d), 13(2)Code Of Criminal Procedure, 1973 — Section 173(2), 437A
High Courts11 Jun 2020
Rahul Kumar Vs State Of H.P.
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0058
Indian Penal Code, 1860 — Section 120(B), 186, 379Indian Forest Act, 1927 — Section 41, 42Code Of Criminal Procedure, 1973 — Section 438