High Courts19 Jun 2020
Sada Ram Vs Ashok Tiwari
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0252
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2020
2,586 judgments · page 113 of 130
High Courts19 Jun 2020Dismissed
Rama Devi Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0251
High Courts18 Jun 2020Allowed
Rajbinder Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0095
High Courts18 Jun 2020Dismissed
Ajit Kumar Vs Prabodh Saxcena And Another
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0094
High Courts18 Jun 2020Disposed Of
Prem Chand Vs P.C.Negi And Another
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0093
High Courts18 Jun 2020Allowed
Surinder Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0092
High Courts18 Jun 2020Disposed Of
Tek Chand Vs Himachal Road Transport Corporation And Others
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0091
High Courts18 Jun 2020Disposed Of
Hans Raj Vs Himachal Road Transport Corporation And Others
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0090
High Courts18 Jun 2020Allowed
Shiv Ram Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0089
Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 342, 363, 376, 506Protection Of Children From Sexual Offences Act, 2012 — Section 4
High Courts18 Jun 2020Allowed
Yusuf Khan Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0088
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 436, 436AIndian Penal Code, 1860 — Section 120B, 406, 420, 504, 506
High Courts18 Jun 2020Allowed
Mohamad Salim Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0087
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 436, 436A, 439Indian Penal Code, 1860 — Section 120B, 406, 420, 504, 506
High Courts17 Jun 2020Disposed Of
Santosh Kumar Sood Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0279
High Courts17 Jun 2020Disposed Of
Sarla Devi Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0278
High Courts17 Jun 2020Disposed Of
Dr. Ashok Garg Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0277
High Courts17 Jun 2020Disposed Of
Satish Kumar Vs State Of H.P. & Anr
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0276
High Courts17 Jun 2020Disposed Of
Ramesh Kumar Through His Father Bhuri Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0274
Indian Penal Code, 1860 — Section 34, 109, 111, 201, 302Code Of Criminal Procedure, 1973 — Section 439
High Courts17 Jun 2020Disposed Of
Himmat Kumar Vs Sanjay Kumar And Another
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0273
High Courts17 Jun 2020Disposed Of
Pushpa Kumari @ Pushpa Devi Vs State Of H.P. & Ors.
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0272
High Courts17 Jun 2020Disposed Of
Saroj Bala Rathore Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0271
High Courts17 Jun 2020Dismissed
Deepika Bhardwaj Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0270