High Courts22 Jun 2020Disposed Of
Raj Kumar Negi Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0245
Himachal Pradesh Cooperative Societies Act, 1968 — Section 37, 37(1)(b)
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2020
2,586 judgments · page 112 of 130
High Courts22 Jun 2020
Jagar Nath Vs Abinder Chadha
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0244
High Courts22 Jun 2020
Rakesh Kumar Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0243
High Courts22 Jun 2020
Neena Thakur Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0242
High Courts22 Jun 2020Dismissed
Satyanand Vs D.P. Bengalia
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0241
High Courts22 Jun 2020Disposed Of
Jia Lal Vs Anil Kumar Bari & Another
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0240
High Courts22 Jun 2020Disposed Of
Suresh Kumar Vs Shamsher Singh Negi
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0239
Contempt Of Courts Act, 1971 — Section 10
High Courts22 Jun 2020Dismissed
Abdul Habib Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0238
Indian Penal Code, 1860 — Section 201, 302, 341, 506Code Of Criminal Procedure, 1973 — Section 154, 439
High Courts22 Jun 2020Dismissed
Lalit Kaushal And Another Vs Yadvinder Kaushal
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0237
Constitution Of India, 1950 — Article 21Negotiable Instruments Act, 1881 — Section 138, 148Code Of Criminal Procedure, 1973 — Section 357, 357(1), 357(2), 357(3), 357(5), 389, 389(1), 421, 431
High Courts22 Jun 2020Disposed Of
Ranjit Singh @ Chhotu Vs State Of H.P
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0236
Indian Penal Code, 1860 — Section 34, 307, 323, 325, 326, 351, 451, 506Code Of Criminal Procedure, 1973 — Section 154, 161Evidence Act, 1872 — Section 27
High Courts19 Jun 2020Dismissed
Raj Kumar Rana Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0268
Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 438
High Courts19 Jun 2020Disposed Of
Ashwani Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0267
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 436, 436A, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 19, 20, 22, 24, 27A, 37, 61, 85
High Courts19 Jun 2020Disposed Of
Dheeraj Soni Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0266
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 21, 22, 29, 37
High Courts19 Jun 2020Disposed Of
Satpal Singh Chauhan And Ors Vs Dr. Adithela Jai Vara Prasad And Ors
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0264
High Courts19 Jun 2020Disposed Of
Prem Chand Sharma And Ors Vs Onkar Chand Sharma And Anr
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0261
High Courts19 Jun 2020Disposed Of
Prem Singh Vs Ashok Tiwari And Anr
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0259
High Courts19 Jun 2020Allowed
Raj Kumar Rana Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0257
Indian Penal Code, 1860 — Section 120B, 420, 468, 471Code Of Criminal Procedure, 1973 — Section 438
High Courts19 Jun 2020Dismissed
Ranjeet Singh Vs Manmohan Sharma And Others
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0256
High Courts19 Jun 2020Disposed Of
Ganesh Dutt Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0255
Industrial Disputes Act, 1947 — Section 10
High Courts19 Jun 2020Disposed Of
Sunil Kumar Vs State Of H.P
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0254
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 37, 42(2)Code Of Criminal Procedure, 1973 — Section 439