High Courts23 Jun 2020Disposed Of
Sanjay Kumar And Others Vs Dr. A.J.V. Prasad
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0232
Contempt Of Courts Act, 1971 — Section 12
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2020
2,586 judgments · page 111 of 130
High Courts23 Jun 2020Dismissed
Parminder Singh Vs Om Prakash
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0231
Negotiable Instruments Act, 1881— Section 138Code Of Criminal Procedure, 1973 — Section 311, 313, 482
High Courts23 Jun 2020Disposed Of
Dr. Ashwani Kumar Randev Vs Hari Chand Sharma And Another
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0230
Administrative Tribunals Act, 1985 — Section 17Contempt Of Courts Act, 1971 — Section 12
High Courts23 Jun 2020Disposed Of
Hardev Sharma Vs Anjum Ara
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0229
Administrative Tribunals Act, 1985 — Section 17
High Courts23 Jun 2020Disposed Of
Rajender Kumar Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0228
High Courts23 Jun 2020Disposed Of
Pawan Kumar Vs State Of H.P
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0227
Code Of Criminal Procedure, 1973 — Section 439, 439(2)Indian Penal Code, 1860 — Section 34, 323, 325, 332, 353, 380, 448, 457, 506Evidence Act, 1872 — Section 27
High Courts23 Jun 2020
Sarita Malhotra Vs R.D. Dhiman And Another
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0226
Administrative Tribunals Act, 1985 — Section 17
High Courts23 Jun 2020
Dr. Anita Negi Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0225
High Courts23 Jun 2020Disposed Of
Madan Lal Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0224
High Courts23 Jun 2020Disposed Of
Pawan Kumar Vs State Of H.P
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0223
Code Of Criminal Procedure, 1973 — Section 439, 439(2)Indian Penal Code, 1860 — Section 34, 201, 323, 325, 332, 353, 380, 411, 448, 457, 506
High Courts23 Jun 2020Disposed Of
Ranbir Kumar Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0222
High Courts23 Jun 2020Disposed Of
Mast Ram Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0221
Constitution Of India, 1950 — Article 21Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 18, 61, 85Code Of Criminal Procedure, 1973 — Section 436, 436A
High Courts23 Jun 2020Disposed Of
Shanta Devi Vs R.D. Dhiman
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0220
Contempt Of Courts Act, 1971 — Section 12
High Courts23 Jun 2020Disposed Of
Som Pal Vs Anjum Ara
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0219
Administrative Tribunals Act, 1985 — Section 17
High Courts23 Jun 2020Dismissed
Vinod Mittal Vs State Of H.P. & Another
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0218
Constitution Of India, 1950 — Article 20(3), 21, 142Prevention Of Corruption Act, 1988 — Section 8Evidence Act, 1872 — Section 27, 106
High Courts22 Jun 2020Disposed Of
Pankaj Kumar Kanoongo Vs State Of H.P. And Another
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0250
High Courts22 Jun 2020Disposed Of
Shruti Mohan Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0249
High Courts22 Jun 2020Single Bench
Gian Singh Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0248
High Courts22 Jun 2020
Kultar Singh Vs Himachal Road Transport Corporation And Anr
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0247
High Courts22 Jun 2020
Naveen Kumar Vs State Of H.P. & Another
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0246