High Courts25 Jun 2020Disposed Of
Jagat Ram Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0187
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2020
2,586 judgments · page 109 of 130
High Courts25 Jun 2020Disposed Of
Uma Dutt Vs Ved Prakash Sharma
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0186
Administrative Tribunals Act, 1985 — Section 17
High Courts25 Jun 2020
Gaurav Kumar Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0182
High Courts25 Jun 2020Disposed Of
Rattan Singh Vs Kumud Singh
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0181
Constitution Of India, 1950 — Article 215Contempt Of Courts (C.A.T.) Rules, 1992 — Rule 10, 12
High Courts25 Jun 2020Disposed Of
Dalip Kumar Vs Jagdish Chander And Others
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0180
Administrative Tribunals Act, 1985 — Section 17
High Courts25 Jun 2020Disposed Of
Shashi Pal Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0179
High Courts25 Jun 2020Disposed Of
Gian Chand Vs Ashok Tiwari And Another
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0178
Constitution Of India, 1950 — Article 215Administrative Tribunals Act, 1985 — Section 17
High Courts25 Jun 2020Disposed Of
Bharat Lal Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0176
High Courts25 Jun 2020Dismissed/Allowed
Dr. Bhanu Kanwar And Ors Vs State Of H.P. And Ors
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0175
Constitution Of India, 1950 — Article 14Postgraduate Medical Education Regulations, 2000 — Regulation 9, 9(IV)Indian Medical Council Act, 1956 — Section 20, 33
High Courts25 Jun 2020Disposed Of
Ojas Garg Vs State Of Himachal Pradesh And Ors
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0174
Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 504, 506Code Of Criminal Procedure, 1973 — Section 436, 436A
High Courts25 Jun 2020Dismissed
Meera Devi And Others Vs Manisha Nanda And Others
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0173
High Courts24 Jun 2020Disposed Of
Parshotam Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0217
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 29, 37
High Courts24 Jun 2020Disposed Of
Satpal Vs Manisha Nanda And Others
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0216
High Courts24 Jun 2020Dismissed
Hanuman Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0215
Indian Penal Code, 1860 — Section 201, 302Arms Act, 1959 — Section 25, 30, 54, 59Code Of Criminal Procedure, 1973 — Section 439
High Courts24 Jun 2020Disposed Of
Ravi Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0214
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 154, 164, 436, 436A, 439Indian Penal Code, 1860 — Section 363, 366A, 376
High Courts24 Jun 2020Disposed Of
Ranjeet Singh Vs Himanshu Shekhar Chaudhari
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0213
High Courts24 Jun 2020Disposed Of
Noor Jamal Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0212
Code Of Criminal Procedure, 1973 — Section 164, 436, 436A, 439Indian Penal Code, 1860 — Section 363, 376Protection Of Children From Sexual Offences Act, 2012 — Section 4
High Courts24 Jun 2020Disposed Of
Prem Chand And Another Vs Nek Ram And Others
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0211
Code Of Civil Procedure, 1908 — Section 151, Order 23, Rule 3
High Courts24 Jun 2020Disposed Of
Rajeev Bragta Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0210
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 161, 164, 436, 436A, 439Indian Penal Code, 1860 — Section 363, 366, 376
High Courts24 Jun 2020Disposed Of
Savita Bhardwaj Vs Sanjay Gupta
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0209