High Courts29 Jun 2020Disposed Of
Mohinder Kumar Vs H.P. State Forest Corporation & Others
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0141
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2020
2,586 judgments · page 107 of 130
High Courts29 Jun 2020Disposed Of
Dharam Singh Vs State Of HP And Others
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0140
Constitution Of India, 1950 — Article 226
High Courts29 Jun 2020Allowed
Satish Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0139
Constitution Of India, 1950 — Article 21Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 2(viia), 2(xxiiia), 18, 19, 19(2), 20, 24, 24(3), 27A, 27A(4), 29, 37, 37(1)(b), 37(1)(b)(ii), 67Motor Vehicles Act, 1860 — Section 181, 192, 196
High Courts29 Jun 2020Disposed Of
Kalawati Vs Rakeh Korla
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0138
High Courts29 Jun 2020Disposed Of
Uma Datt Vs Dr. Amar Dev And Another
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0137
High Courts29 Jun 2020Disposed Of
Jagdish Sharma Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0136
High Courts29 Jun 2020Disposed Of
Sajan Kumar And Another Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0135
Code Of Criminal Procedure, 1973 — Section 173, 320, 437, 482Indian Penal Code, 1860 — Section 34, 120B, 147, 148, 149, 307, 323, 332, 341, 353, 420, 452, 467, 468, 471, 504, 506
High Courts29 Jun 2020Disposed Of
Amar Chand Vs Himachal Road Transport Corporation And Another
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0134
High Courts29 Jun 2020Disposed Of
Tilak Raj Vs Tilak Raj
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0133
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 26 Rule 9
High Courts29 Jun 2020Disposed Of
Padma Vati And Anr Vs Sanjay Gupta And Ors
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0132
High Courts29 Jun 2020Disposed Of
Pratibha Sharma Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0131
High Courts29 Jun 2020Dismissed
Kheema Devi Vs State Of H.P. And Another
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0130
High Courts29 Jun 2020Dismissed
Krishan Bahadur Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0129
High Courts29 Jun 2020Disposed Of
Rajeev Shaunk And Ors Vs Anil Khachhi
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0128
High Courts29 Jun 2020Disposed Of
Rajesh Kumar Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0127
High Courts29 Jun 2020Disposed Of
Kadar Mohd And Others Vs Sanjay Gupta And Others
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0126
Constitution Of India, 1950 — Article 215Contempt Of Courts Act, 1971 — Section 12
High Courts29 Jun 2020Disposed Of
Kamal Kishore Alias Kabbu Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0125
Indian Penal Code, 1860 — Section 363, 376Protection Of Children From Sexual Offences Act, 2012 — Section 4
High Courts29 Jun 2020Allowed
Surinder Singh Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0124
High Courts29 Jun 2020Disposed Of
Sajid Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0123
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20Himachal Pradesh Good Conduct Prisoners (Temporary Release) Act, 1968 — Section 3(1)(a), 6
High Courts29 Jun 2020Allowed
Anil Kumar Vs State Of H.P
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0122
Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 34, 323, 325, 341, 365, 376D, 506Code Of Criminal Procedure, 1973 — Section 154, 161, 164, 173, 173(2), 437A, 446, 446A