High Courts30 Jun 2020Dismissed
Anil Kumar @ Sonu Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0102
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 25, 37
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2020
2,586 judgments · page 106 of 130
High Courts30 Jun 2020Disposed Of
Manic Goyal And Others Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0101
Constitution Of India, 1950 — Article 21Drugs And Cosmetics Act, 1940 — Section 17A, 18(a)(i), 27(a)Indian Penal Code, 1860 — Section 308
High Courts30 Jun 2020Allowed
Vishv Mohan Vs Central University Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0100
High Courts30 Jun 2020Disposed Of
M/s Friends Alloys Vs Himachal Pradesh State Electricity Board Ltd. & Others
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0099
High Courts30 Jun 2020Disposed Of
Karam Chand Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0098
High Courts30 Jun 2020Dismissed
Nandi Verdhan Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0097
High Courts30 Jun 2020Disposed Of
Deepak Verma Vs Director General Of Prisons, Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0096
Constitution Of India, 1950 — Article 32, 136, 142, 226Indian Penal Code, 1860 — Section 34, 302, 323Arms Act, 1959 — Section 27
High Courts29 Jun 2020Dismissed
Gian Bahadur Vs State Of H.P. & Ors.
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0154
High Courts29 Jun 2020
Balbinder Singh Vs Himachal Road Transport Corporation And Others
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0153
High Courts29 Jun 2020Disposed Of
Maheshwari Rawat Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0152
High Courts29 Jun 2020Disposed Of
Jyoti Pathania Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0151
High Courts29 Jun 2020
Het Ram And Others Vs Himachal Road Transport Corporation
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0150
High Courts29 Jun 2020
Roshan Lal Chauhan Vs Himachal Road Transport Corporation And Another
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0149
High Courts29 Jun 2020Disposed Of
Pravinder Kumar Vs H.P. State Civil Supplies Corporation Ltd. & Another
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0148
High Courts29 Jun 2020Disposed Of
Rakesh Kumar Sharma Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0147
High Courts29 Jun 2020Disposed Of
Ramesh Chand Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0146
High Courts29 Jun 2020
Jagdish Chand Vs Himachal Road Transport Corporation And Others
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0145
High Courts29 Jun 2020Dismissed
Hitesh Gandhi Vs Central Bureau Of Investigation
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0144
Indian Penal Code, 1860 — Section 120B, 409, 419, 465, 466, 471Prevention Of Corruption Act, 1988 — Section 13(I)(c), 13(1)(d), 13(2)Code Of Criminal Procedure, 1973 — Section 173(2), 173(3)
High Courts29 Jun 2020Disposed Of
Chuni Lal Vs Kumud Singh And Another
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0143
Himachal Pradesh Administrative Tribunal (Transfer Of Decided And Pending Cases And Applications) Act, 2008 — Section 17
High Courts29 Jun 2020Disposed Of
Puran Chand Vs Anil Khachi And Others
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0142
Contempt of Courts Act, 1971 — Section 10, 12Administrative Tribunals Act, 1985, — Section 21