High Courts02 Jul 2020
Chattar Singh Vs H.P. State Civil Supplies Corporation And Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0400
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2020
2,586 judgments · page 104 of 130
High Courts02 Jul 2020Disposed Of
Pawan Kumar Vs State Of H.P.
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0399
Code Of Criminal Procedure, 1973 — Section 161, 439Indian Penal Code, 1860 — Section 307, 324, 436Protection Of Children From Sexual Offences Act, 2012 — Section 4
High Courts02 Jul 2020Disposed Of
Harbans Lal Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0398
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 323, 341, 354A(i), 354A(ii), 354A(iv)Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(s), 3(1)(w)(i), 3(1)(w)(ii), 3(2)(va)
High Courts02 Jul 2020Disposed Of
Maangi Devi And Others Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0397
Code Of Criminal Procedure, 1973 — Section 161, 164, 438Indian Penal Code, 1860 — Section 376Protection Of Children From Sexual Offences Act, 2012 — Section 4, 21
High Courts02 Jul 2020Disposed Of
National Insurance Company Limited Vs Bhagat Ram And Another
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0396
High Courts02 Jul 2020Disposed Of
Yog Raj Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0395
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 323, 341, 354A(i), 354A(ii), 354A(iv)Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(s), 3(1)(w)(i), 3(1)(w)(ii), 3(2)(va)
High Courts01 Jul 2020
Shailesh Rana Vs Anil Kumar Khachi And Another
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0443
High Courts01 Jul 2020
Roop Lal Vs Ajeet Kumar Thakur
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0442
High Courts01 Jul 2020Disposed Of
M/s Jiwan Industries Vs Himachal Pradesh State Pollution Control Board
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0441
High Courts01 Jul 2020Dismissed
Anjala Kumari Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0440
High Courts01 Jul 2020
Mehar Singh Vs R.K. Purthi
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0439
High Courts01 Jul 2020Disposed Of
Jagdish Chand Vs Commissioner, Municipal Corporation, Shimla
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0437
Contempt Of Courts (CAT) Rules, 1992 — Rules 3, 7Contempt Of Courts Act, 1971 — Section 12, 17
High Courts01 Jul 2020Disposed Of
Subash Chand Vs Himachal Road Transport Corporation & Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0436
High Courts01 Jul 2020Disposed Of
Manoj Kumar Vs Anil Kumar Khachi And Another
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0434
Contempt Of Courts Act, 1971 — Section 2(B), 12
High Courts01 Jul 2020Dismissed
Jagdish Chand Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0433
Constitution Of India, 1950 — Article 14, 16
High Courts01 Jul 2020Disposed Of
Joginder Kumar Vs Anil Kumar Khachi And Another
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0432
Contempt Of Courts Act, 1971 — Section 2(B), 12
High Courts01 Jul 2020Disposed Of
Jeet Singh Vs Kumud Singh
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0431
Constitution Of India, 1950 — Article 215Administrative Tribunals Act, 1985 — Section 17Contempt Of Courts Act, 1971 — Section 11, 12
High Courts01 Jul 2020
Rakesh Kumar Vs Anil Kumar Khachi And Another
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0430
High Courts01 Jul 2020Dismissed
Dr. Nitish Paul Sharma And Others Vs Union Of India And Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0429
High Courts01 Jul 2020Allowed
Neelmani Negi Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0428
Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 35