High Courts24 Dec 2020Allowed
Anirudh Walia And Another Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0177
Indian Penal Code, 1860 — Section 188, 269Disaster Management Act, 2005 — Section 51
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2020
2,586 judgments · page 4 of 130
High Courts24 Dec 2020Disposed Of
Jan Mohammad Vs H.R.T.C. & Another
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0176
High Courts24 Dec 2020Disposed Of
Prem Sagar Vs H.R.T.C. & Another
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0175
High Courts24 Dec 2020Disposed Of
Desh Raj Vs H.R.T.C. & Another
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0174
High Courts24 Dec 2020Dismissed
Jeet Ram Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0173
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 29, 37Code Of Criminal Procedure, 1973 — Section 173(2)
High Courts24 Dec 2020Disposed Of
Kulwant Singh Vs H.R.T.C. & Another
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0172
High Courts24 Dec 2020Disposed Of
Rehmat Vs H.R.T.C. & Another
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0171
High Courts24 Dec 2020Disposed Of
Sita Ram Vs H.R.T.C. & Another
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0170
High Courts24 Dec 2020Disposed Of
Madan Lal Vs H.R.T.C. & Another
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0169
High Courts24 Dec 2020Dismissed
Satish Kumar And Another Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0168
Constitution Of India, 1950 — Article 14, 19, 21, 48A, 226, 227, 243O, 243ZGTamil Nadu Panchayats (Reservation Of Seats And Rotation Of Reserved Seats) Rules, 1995 — Rule 6Himachal Pradesh Panchayati Raj Act, 1994 — Section 3, 3(2), 4, 10, 35, 120(1), 140
High Courts24 Dec 2020Disposed Of
Ranvir Singh Vs H.R.T.C. & Another
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0167
High Courts24 Dec 2020Disposed Of
Mahender Singh Vs H.R.T.C. & Another
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0166
High Courts24 Dec 2020Allowed
Anil Vekta Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0165
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 18, 37, 42(2), 61, 85Code Of Criminal Procedure, 1973 — Section 437A
High Courts24 Dec 2020
Jagdish Chand Vs Managing Director HRTC And Another
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0164
Himachal Pradesh (Original Side) Rules, 1997 — Rule 16(1)
High Courts24 Dec 2020Disposed Of
Residents of Harijan Basti Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0163
High Courts24 Dec 2020Dismissed
Anshul Kainthla Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0162
Himachal Pradesh Panchayati Raj Act, 1994 — Section 122, 180Code Of Criminal Procedure, 1973 — Section 110
High Courts24 Dec 2020Dismissed
Ravi Kumar And Others Vs State Of H.P & Another
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0161
Constitution Of India, 1950 — Article 243Q
High Courts24 Dec 2020Disposed Of
Sanjay Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0160
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 161, 164, 436, 436A, 439Indian Penal Code, 1860 — Section 363, 366, 376
High Courts24 Dec 2020Disposed Of
Kiran Vs State Of H.P.
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0158
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 22, 29Code Of Criminal Procedure, 1973 — Section 437
High Courts23 Dec 2020Disposed Of
Sandeep Rathaur Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0157