High Courts30 Dec 2020Dismissed
Surjeet Kumar Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0231
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2020
2,586 judgments · page 2 of 130
High Courts30 Dec 2020Dismissed
Krashan Chand Vs State Of H.P & Others
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0230
High Courts30 Dec 2020Disposed Of
Madan Singh And Others Vs State Of H.P
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0229
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 498A, 506Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(s)(u)
High Courts30 Dec 2020Allowed
Manoj Kumar And Others Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0228
High Courts30 Dec 2020Dismissed
Lalit Singh Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0227
Constitution Of India, 1950 — Article 14, 21, 48A, 243Q, 409Uttar Pradesh Town Area Act, 1914 — Section 3, 3(2), 4, 4(1), 4(2), 4(3), 4(4), 4(5), 4(6), 27
High Courts30 Dec 2020Disposed Of
Sunil Kumar Vs State Of H.P
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0211
Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 363, 366, 376Protection Of Children From Sexual Offences Act, 2012 — Section 4
High Courts30 Dec 2020Disposed Of
Ashish Kumar Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0210
High Courts30 Dec 2020Disposed Of
Anil Kumar Sharma Vs H.R.T.C. & Another
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0209
High Courts30 Dec 2020Disposed Of
Chet Ram Vs H.R.T.C. & Others
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0208
High Courts30 Dec 2020Allowed
Vivek Kumar Vs H.P Board Of School Education
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0207
High Courts30 Dec 2020Disposed Of
Ashok Kumar Through His Father Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0206
Juvenile Justice (Care And Protection Of Children), Act 2015 — Section 12Code Of Criminal Procedure, 1973 — Section 437, 439
High Courts29 Dec 2020Dismissed
Karuna Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0238
Constitution Of India, 1950 — Article 226
High Courts29 Dec 2020Disposed Of
Gian Dass Negi Vs T.C. Negi And Ors
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0237
High Courts29 Dec 2020Dismissed
Dr. Sneh Lata Vs Himachal Pradesh University And Others
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0205
High Courts29 Dec 2020Disposed Of
Bidhi Chand Vs H.R.T.C. & Others
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0204
High Courts29 Dec 2020Allowed
Sushil Verma Vs State Of H.P
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0203
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 409, 420
High Courts29 Dec 2020Disposed Of
Ashok Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0202
High Courts29 Dec 2020Disposed Of
Vidyavati Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0201
High Courts29 Dec 2020Disposed Of
Shivani Sharma And Others Vs State Of H.P
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0200
Code Of Criminal Procedure, 1973 — Section 438, 439Indian Penal Code, 1860 — Section 34, 323, 341, 354, 354A, 354D, 506Protection Of Children From Sexual Offences Act, 2012 — Section 8
High Courts29 Dec 2020Allowed
Hitesh Kumar Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0199