High Courts08 Dec 2010
Smt. Raj Rani Gautam Vs The State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0301
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2010
3,011 judgments · page 18 of 151
High Courts07 Dec 2010
Inder Mohan Sharma and Others Vs Himachal Pradesh State Electricity Board
High Court Of Himachal Pradesh · (2011) 1 ShimLC 425
High Courts07 Dec 2010
Ravinder Kumar Vs Kundan Lal and Another
High Court Of Himachal Pradesh · (2011) 1 ShimLC 379
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 5(2)Succession Act, 1925 — Section 372, 388
High Courts06 Dec 2010
Sewak Ram and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0446
Himachal Pradesh Nautor Land Rules, 1968 — Rule 7
High Courts06 Dec 2010
Shiv Dayal, Basant Ram, Govind Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0437
High Courts06 Dec 2010
Rajesh Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0415
High Courts06 Dec 2010Allowed
Hari Saran Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0414
High Courts06 Dec 2010
Kanta Devi and Others Vs Kuber Dutt and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0368
High Courts06 Dec 2010
Narender Pandit Vs Rogi Kalyan Samiti and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0366
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A
High Courts06 Dec 2010
Sh. Veer Singh Chauhan Vs H.P. Agro Industries Corp. Ltd. and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0355
High Courts06 Dec 2010
Suresh Kumari Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0345
Constitution of India, 1950 — Article 243OHimachal Pradesh Land Revenue Act, 1954 — Section 122Himachal Pradesh Panchayati Raj Act, 1994 — Section 11, 122, 131, 162, 163
High Courts06 Dec 2010
Harbhajan Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0335
High Courts06 Dec 2010Dismissed
Smt. Shakuntla Devi Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0334
High Courts06 Dec 2010
Chhape Ram Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0313
Constitution of India, 1950 — Article 14, 16
High Courts06 Dec 2010
Shyam Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0311
High Courts06 Dec 2010
Gobina Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0310
High Courts06 Dec 2010Dismissed
State of Himachal Pradesh Vs Suresh Kumar
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0284
Criminal Procedure Code, 1973 (CrPC) — Section 154Penal Code, 1860 (IPC) — Section 279, 304(A)
High Courts06 Dec 2010
Bhag Chand. Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0268
Land Acquisition Act, 1894 — Section 18, 23, 23(1A), 4
High Courts06 Dec 2010Allowed
Sukh Dyal and Another Vs Mangal Chand and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0264
High Courts06 Dec 2010
Balbir Singh Vs The State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0147