High Courts14 Dec 2010Dismissed
Om Parkash and Others Vs Himachal Road Transport Corporation and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0072
Administrative Tribunals Act, 1985 — Section 19Constitution of India, 1950 — Article 32
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2010
3,011 judgments · page 16 of 151
High Courts14 Dec 2010
Pawna Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0071
High Courts14 Dec 2010Dismissed
Parkash Chand and Others Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0070
High Courts14 Dec 2010
BunduKhan Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0068
High Courts14 Dec 2010
Ishwar Singh Rawat Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0067
Constitution of India, 1950 — Article 227
High Courts14 Dec 2010Dismissed
Sikander Kumar Vs Union of India (UOI) and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0066
High Courts14 Dec 2010
Ranjana Devi Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0065
High Courts14 Dec 2010
Anil Chandel Vs Secretary, HP Public Service Commission and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0017
High Courts14 Dec 2010
Khem Singh Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0016
High Courts14 Dec 2010
Diwan Singh Negi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0015
High Courts14 Dec 2010
Kanwar Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0014
High Courts14 Dec 2010
Reghubir Singh Thakur Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0013
High Courts13 Dec 2010Dismissed
Brij Bhushan Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0481
High Courts13 Dec 2010
Bhag Singh Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0480
High Courts13 Dec 2010Allowed
Savitri Devi Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0477
High Courts13 Dec 2010Dismissed
Biasan Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0476
High Courts13 Dec 2010Dismissed
Gummi Devi and Others Vs Yash Pal and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0464
High Courts13 Dec 2010Dismissed
Gurdial Singh Vs Piara Singh and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0462
High Courts13 Dec 2010
Union of India (UOI) Vs R.C. Sharma
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0460
High Courts13 Dec 2010Dismissed
State of H.P. Vs Raju
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0454
Criminal Procedure Code, 1973 (CrPC) — Section 102Penal Code, 1860 (IPC) — Section 380, 411, 454