High Courts16 Dec 2010
Chetan Chauhan Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0025
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2010
3,011 judgments · page 14 of 151
High Courts16 Dec 2010Disposed Off
Commissioner of Income Tax Vs Gulshan Electric Store
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0022
Income Tax Act, 1961 — Section 260A
High Courts15 Dec 2010Dismissed
State of H.P. Vs Mano alias Man Singh
High Court Of Himachal Pradesh · (2011) CriLJ 1218 : (2011) 1 ShimLC 392
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 378(3)Penal Code, 1860 (IPC) — Section 376, 506
High Courts15 Dec 2010Allowed
Shakti Chand Vs H.P. State Forest Corporation and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0478
High Courts15 Dec 2010Dismissed
Malti Devi and Others Vs Gopi Chand and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0467
High Courts15 Dec 2010
Harish Chander Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0398
High Courts15 Dec 2010
Rajesh Thakur Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0006
Arbitration and Conciliation Act, 1996 — Section 11(6)
High Courts15 Dec 2010Dismissed
State of Himachal Pradesh and Another Vs Gamon India Ltd. and Others
High Court Of Himachal Pradesh · (2011) 1 ShimLC 354
Constitution of India, 1950 — Article 14
High Courts14 Dec 2010Allowed
Kewal Kumar Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0479
Himachal Pradesh Municipal Corporation Act, 1994 — Section 53(1)
High Courts14 Dec 2010Allowed
Shakti Bhushan Sood Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0475
High Courts14 Dec 2010Allowed
Nathu Ram Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0474
High Courts14 Dec 2010Allowed
Manohar Lal Vs The Managing Director, H.P. State Forest Corporation and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0473
High Courts14 Dec 2010Allowed
R. P. Chaudhary Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0472
High Courts14 Dec 2010Dismissed
Sushil Kumar Sharma and Another Vs Chaina Ram and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0470
Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 104, 2(7)Transfer of Property Act, 1882 — Section 106
High Courts14 Dec 2010Dismissed
Ravi Kant Puri Vs Municipal Corporation
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0469
Himachal Pradesh Municipal Corporation Act, 1994 — Section 247, 253, 268, 269
High Courts14 Dec 2010Allowed
Lalit Kumar and Another Vs Lachhmi Devi
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0468
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 2, Order 39 Rule 2A, 151
High Courts14 Dec 2010Dismissed
Dilbag Singh and Others Vs Nanak Chand and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0466
High Courts14 Dec 2010Dismissed
Sandeep Aggarwal Vs Mohit Singh and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0465
Constitution of India, 1950 — Article 227Limitation Act, 1963 — Section 5Workmens Compensation Act, 1923 — Section 22
High Courts14 Dec 2010
Lokesh Sood and Another Vs Rajinder Singh and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0463
High Courts14 Dec 2010Dismissed
Subhadra Devi Vs Kishori Lal
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0461
Civil Procedure Code, 1908 (CPC) — Section 100, 102Constitution of India, 1950 — Article 227