High Courts13 Dec 2010Dismissed
State of H.P. Vs Ajay Kumar
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0453
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 377, 506
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2010
3,011 judgments · page 17 of 151
High Courts13 Dec 2010
Harish Chander and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0452
Land Acquisition (Companies) Rules, 1963 — Rule 4Land Acquisition Act, 1894 — Section 4, 40, 41, 5(A), 55Wild Life (Protection) Act, 1972 — Section 18, 26
High Courts13 Dec 2010
Anju Sharma Vs Union of India (UOI) and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0451
High Courts13 Dec 2010Dismissed
Meenakshi Upman and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0370
Hindu Marriage Act, 1955 — Section 12, 24
High Courts13 Dec 2010
Gaurav Sharma and Others Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0298
High Courts13 Dec 2010Dismissed
Ashok Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0207
Himachal Pradesh Panchayati Raj Act, 1994 — Section 122(1)
High Courts13 Dec 2010
Kanwar Singh Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0206
High Courts13 Dec 2010
Durga Singh Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0205
High Courts13 Dec 2010
Jasbir Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0204
High Courts13 Dec 2010
Des Raj Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0142
High Courts13 Dec 2010
Sher Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0140
High Courts13 Dec 2010
Mast Ram Vs Vice Chancellor, H.P. K.V.V, and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0137
High Courts13 Dec 2010Dismissed
Capt. (Retd.) Liaq Ram Chauhan Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0074
High Courts13 Dec 2010
Babita Rana Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0064
High Courts13 Dec 2010Allowed
Baini Prashad Sharma Vs Himachal Pradesh State Electricity Board and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0020
High Courts10 Dec 2010Dismissed
Oil and Natural Gas Corporation Ltd. and Others Vs Dewanchand Ramsaran Industries (P) Ltd.
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0471
Constitution of India, 1950 — Article 226
High Courts10 Dec 2010Dismissed
State of H.P. Vs Phurva and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0458
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 120B, 363, 366, 376
High Courts10 Dec 2010
Lekh Raj and Others Vs The State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0069
High Courts09 Dec 2010Dismissed
Shamsher Singh and Others Vs Roshan Lal and Others
High Court Of Himachal Pradesh · (2011) 1 ShimLC 570
Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 104
High Courts08 Dec 2010
Smt. Sushil Kumari Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0320