High Courts03 Dec 2010
Rajwant Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0442
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2010
3,011 judgments · page 20 of 151
High Courts03 Dec 2010
Rattan Chand Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0440
Constitution of India, 1950 — Article 226
High Courts03 Dec 2010
Kehar Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0438
High Courts03 Dec 2010
Smt. Geeta Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0424
Constitution of India, 1950 — Article 14, 16
High Courts03 Dec 2010Dismissed
State of H.P. Vs Dharam Chand and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0364
Criminal Procedure Code, 1973 (CrPC) — Section 174, 313Evidence Act, 1872 — Section 113APenal Code, 1860 (IPC) — Section 107, 306, 498A
High Courts03 Dec 2010Dismissed
State of H.P. Vs Bhagat Ram and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0361
Penal Code, 1860 (IPC) — Section 376, 451
High Courts03 Dec 2010Dismissed
Amba Shakti Ispat Ltd. Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 183 ECR 343
Himachal Pradesh Value Added Tax Act, 2005 — Section 11(3)
High Courts03 Dec 2010
Neena Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0354
High Courts03 Dec 2010
Sh. Gurbaksh Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0352
High Courts03 Dec 2010
Suneel Kumar Vs H.P. State Public Service Commission Vishal Gupta Vs State of H.P and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0349
High Courts03 Dec 2010
Tarsem Chand Vs State of HP and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0343
High Courts03 Dec 2010Allowed
Shamsher Singh Vs State of H.P.and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0342
High Courts03 Dec 2010
Raghvendra Kumar Gupta Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0326
High Courts03 Dec 2010
Phool Prakash Bakshi Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0321
High Courts03 Dec 2010
Arvind Gautam and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0308
High Courts03 Dec 2010
Shri Ranjeet Singh Verma Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0306
High Courts03 Dec 2010
Ram Pyari Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0281
High Courts03 Dec 2010Dismissed
Shankar Dass and Others Vs Smt. Kapai Devi and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0267
High Courts03 Dec 2010Dismissed
Satya Prakash Paul Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0148
High Courts03 Dec 2010
Vishal Verma Vs Babu Ram
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0130
Constitution of India, 1950 — Article 227Evidence Act, 1872 — Section 45, 73