High Courts03 Dec 2010Dismissed
Sheel Chander Jain Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0126
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2010
3,011 judgments · page 21 of 151
High Courts03 Dec 2010Dismissed
Rattan Lal Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0122
High Courts03 Dec 2010
C.C.E., Chandigarh Vs Himachal Exicom Communications Ltd.
High Court Of Himachal Pradesh · (2011) 264 ELT 21
Central Excises and Salt Act, 1944 — Section 11A, 11AC
High Courts02 Dec 2010
Harbans Singh alongwith Ors. Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0439
High Courts02 Dec 2010
Trilok Chand Vs H.R.T.C. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0435
High Courts02 Dec 2010
Roop Lal Vs State of H.P and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0425
High Courts02 Dec 2010Dismissed
Dharam Chand Dhiman Vs H.P. State Commission for Backward Classes and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0423
Constitution of India, 1950 — Article 14, 16
High Courts02 Dec 2010
Joginder Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0419
High Courts02 Dec 2010
Parma Nand Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0418
High Courts02 Dec 2010
Brij Lal Sankhyan Vs The State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0417
High Courts02 Dec 2010Allowed
Ashwani Kumar Dutta Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0416
Constitution of India, 1950 — Article 14
High Courts02 Dec 2010Allowed
Kashmir Singh and Others Vs Netar Singh and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0367
High Courts02 Dec 2010
State of Himachal Pradesh Vs Kartar Chand and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0359
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 306, 34, 498A
High Courts02 Dec 2010
USMS Saffron Company Inc. Vs H.P. Housing and Urban Development Authority and Others
High Court Of Himachal Pradesh · (2011) ELR 49
High Courts02 Dec 2010
Leela Dutt Vs H.P.SEB and Others Narain Singh Vs H.P.SEB and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0351
High Courts02 Dec 2010
National Insurance Co. Ltd. Vs Asha Devi and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0344
Constitution of India, 1950 — Article 227Motor Vehicles Act, 1988 — Section 166Workmens Compensation Act, 1923 — Section 3, 4
High Courts02 Dec 2010Dismissed
Raj Kumar Vs Himachal Pradesh State Electricity Board
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0337
Apprentices Act, 1961 — Section 22
High Courts02 Dec 2010
Tilak Raj Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0336
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14
High Courts02 Dec 2010
Manisha Sharma and Others Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0327
High Courts02 Dec 2010
Kapil Bansal Vs State of H.P
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0319
Arbitration and Conciliation Act, 1996 — Section 11(6)