High Courts02 Dec 2010
National Insurance Company Ltd. Vs Gautam Sain and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0318
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2010
3,011 judgments · page 22 of 151
High Courts02 Dec 2010Allowed
Hardayal Singh Khimta Vs Jasmer Pack and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0317
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts02 Dec 2010Allowed
State Bank of Patiala Vs Vijay Kumar
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0316
Criminal Procedure Code, 1973 (CrPC) — Section 313, 322, 397Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts02 Dec 2010Dismissed
Rajesh Kumar Vs Himachal Pradesh Vidhan Sabha and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0312
High Courts02 Dec 2010Dismissed
State Coop. Bank Ltd. Vs State of HP and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0283
High Courts02 Dec 2010
Federal Mogul Bearing India Ltd. Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0282
Industrial Disputes Act, 1947 — Section 33(A)
High Courts02 Dec 2010Dismissed
Tara Chand (Dead) through his L.Rs. and Others Vs Tilak Raj and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0266
Limitation Act, 1963 — Article 61, 14(2)Transfer of Property Act, 1882 — Section 92
High Courts02 Dec 2010
Dulo Ram and Others Vs Salo
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0131
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9Constitution of India, 1950 — Article 227
High Courts02 Dec 2010Dismissed
Har Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0121
High Courts02 Dec 2010
Rash Pal Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0117
Penal Code, 1860 (IPC) — Section 307, 323, 325, 34, 341
High Courts02 Dec 2010
Rajinder Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0116
Penal Code, 1860 (IPC) — Section 307, 323, 325, 34, 341
High Courts02 Dec 2010
Gian Chand and Another Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0113
Forest Act, 1927 — Section 41, 42
High Courts02 Dec 2010Dismissed
Sohan Singh Vs Deputy Commissioner and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0105
Himachal Pradesh Panchayati Raj Act, 1994 — Section 163, 175
High Courts01 Dec 2010
Jagat Pal Dhiman Vs Neelam Sandhir
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0447
High Courts01 Dec 2010
Jagdish Kumar Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0444
High Courts01 Dec 2010
Ranjeet Singh Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0441
High Courts01 Dec 2010
Dr. Bharat Bhushan Sharma Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0428
High Courts01 Dec 2010Dismissed
Hira Lal Vs State of H.P and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0427
High Courts01 Dec 2010Allowed
Shri Ram Nath Soni and Others Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0426
High Courts01 Dec 2010
Bina Devi Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0422
Constitution of India, 1950 — Article 14, 16