High Courts01 Dec 2010Allowed
Rattan Chand Vs Managing Director, Transport Corporation, and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0421
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2010
3,011 judgments · page 23 of 151
High Courts01 Dec 2010Dismissed
Ved Ram Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0420
High Courts01 Dec 2010Allowed
Chuni Lal and Others Vs Financial Commissioner-cum-Secretary(Revenue)and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0413
Constitution of India, 1950 — Article 309
High Courts01 Dec 2010Allowed
Rajinder Sharma and Others Vs Financial Commissioner-cum-Secretary (Finance) and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0412
High Courts01 Dec 2010Allowed
Om Parkash and Others Vs Commissioner-cum-Secretary (Revenue) and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0411
Constitution of India, 1950 — Article 309
High Courts01 Dec 2010Allowed
Tara Chand and Others Vs Financial Commissioner-cum-Secretary (Finance) and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0410
Constitution of India, 1950 — Article 309
High Courts01 Dec 2010Dismissed
Prem Lal Vs Rajender Prashad and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0369
Himachal Pradesh Panchayati Raj Act, 1994 — Section 60, 67Limitation Act, 1963 — Section 10, 11, 12, 13, 14
High Courts01 Dec 2010Dismissed
Ravi Dutt Sharma Vs Inder Singh
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0365
High Courts01 Dec 2010
Rakesh Kumar and Another Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0363
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Penal Code, 1860 (IPC) — Section 107, 306, 498A
High Courts01 Dec 2010Allowed
Shakto Ram Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0362
Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Penal Code, 1860 (IPC) — Section 376, 452, 506
High Courts01 Dec 2010
State of H.P. Vs Kapil Dev
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0360
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50(1)
High Courts01 Dec 2010
Nikka Ram Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0358
Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Evidence Act, 1872 — Section 35Penal Code, 1860 (IPC) — Section 363, 366, 376(1)
High Courts01 Dec 2010Allowed
Amar Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0353
Constitution of India, 1950 — Article 14
High Courts01 Dec 2010
Bhuteshwar Vs State of H.P and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0350
High Courts01 Dec 2010
Sohan Lal Aumta Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0348
High Courts01 Dec 2010Dismissed
Gulab Dassi Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0347
High Courts01 Dec 2010
Virendra Kumari Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0346
High Courts01 Dec 2010Allowed
Ramesh Chand and Others Vs Secretary (Forests) and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0341
High Courts01 Dec 2010Allowed
Hoshiar Singh Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 3 SLR 76
High Courts01 Dec 2010
Sheetla Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0339