High Courts01 Dec 2010Allowed
Parkash Chand and Another Vs F.C.-cum-Secretary (Finance) and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0172
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2010
3,011 judgments · page 25 of 151
High Courts01 Dec 2010
Kumari Kamlesh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0129
High Courts01 Dec 2010
Bhanu Bhushan Banta Vs H.P. State Cooperative Agriculture and Rural Development Bank. Ltd. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0128
High Courts01 Dec 2010Dismissed
Ravi Kumar Vs Narinder Singh and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0114
Criminal Procedure Code, 1973 (CrPC) — Section 133, 23, 482
High Courts01 Dec 2010
Chet Ram Vs H.P.S.E.B. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0021
High Courts01 Dec 2010
Hardev Singh and Others Vs HP State Civil Supplies Corpn. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0019
High Courts01 Dec 2010
Shyam Lal Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0018
High Courts30 Nov 2010Dismissed
Gumat Ram Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0456
Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Himachal Pradesh Registration of Births and Deaths Rules, 2003 — Rule 8Penal Code, 1860 (IPC) — Section 376, 506
High Courts30 Nov 2010Dismissed
Kehr Singh and Another Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0441
Criminal Procedure Code, 1973 (CrPC) — Section 313Forest Act, 1927 — Section 33, 41, 42Himachal Pradesh Forest Produce Transit (Land Routes) Rules, 1978 — Rule 20
High Courts30 Nov 2010Dismissed
Udai Kumar Vs Dalel Singh and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0440
Penal Code, 1860 (IPC) — Section 500
High Courts30 Nov 2010
Kuldeep Sharma Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0284
Constitution of India, 1950 — Article 226, 227Parent Teachers Association Rules, 2006 — Rule 7
High Courts30 Nov 2010Dismissed
Durga Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0282
High Courts30 Nov 2010
Madan Mohan Khushdil Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0275
High Courts30 Nov 2010Dismissed
Smt. Amarjeet Kaur Vs Smt. Promila Devi
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0219
High Courts30 Nov 2010
Bimla Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0107
High Courts30 Nov 2010Allowed
Ramesh Chand Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0105
High Courts30 Nov 2010Dismissed
Pritam Chand and Another Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0062
High Courts30 Nov 2010
Mansa Ram Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0058
High Courts30 Nov 2010Allowed
Bhagi Rath Vs H.R.T.C. and Another
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0038
High Courts30 Nov 2010
Shakti Chand Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0021