High Courts30 Nov 2010
Gurmukh Singh Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0017
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2010
3,011 judgments · page 26 of 151
High Courts29 Nov 2010Dismissed
Mohan Lal Vs Balbir Singh and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0447
Constitution of India, 1950 — Article 227
High Courts29 Nov 2010Allowed
State of H.P. Vs Nachhatar Singh
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0445
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 279, 304A, 338
High Courts29 Nov 2010Dismissed
State of H.P. Vs Madan Lal
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0444
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50
High Courts29 Nov 2010Dismissed
State of H.P. Vs Narain Singh
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0443
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378
High Courts29 Nov 2010Dismissed
State of H.P. Vs Kaul Ram
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0319
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18
High Courts29 Nov 2010Dismissed
Santosh Damakta Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0285
High Courts29 Nov 2010
Ghan Shyam Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0281
High Courts29 Nov 2010
Ranjeet Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0280
High Courts29 Nov 2010Allowed
Suman Sharma Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0279
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 14, 16, 226, 32Contract Act, 1872 — Section 23
High Courts29 Nov 2010
Yog Raj and Another Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0278
High Courts29 Nov 2010Dismissed
Smt. Manbhari and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0277
High Courts29 Nov 2010Allowed
Rattan Chand Vs Himachal Road Transport Corporation and Another
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0274
Probation of Offenders Rules, 1968 — Rule 12Punjab Civil Services (Punishment and Appeal) Rules, 1952 — Rule 8
High Courts29 Nov 2010Allowed
Meena Devi Vs Santokh Singh
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0273
Constitution of India, 1950 — Article 142Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 13, 13(1), 9
High Courts29 Nov 2010Dismissed
Smt. Anita Devi and Others Vs Smt. Sanjana and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0272
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 13
High Courts29 Nov 2010
G.D. Goyal Vs The State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0182
Constitution of India, 1950 — Article 136
High Courts29 Nov 2010Allowed
Shri Vijay Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0181
High Courts29 Nov 2010
Milkhi Ram Sharma Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0116
High Courts29 Nov 2010
Shyam Raj and Another Vs HRTC and Another
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0108
High Courts29 Nov 2010Allowed
Basu Dev Sharma Vs The State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0080