High Courts26 Nov 2010
Smt. Barjeshwari Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0276
Central Civil Services (Pension) Rules, 1972 — Rule 54(1), 54(2)
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2010
3,011 judgments · page 28 of 151
High Courts26 Nov 2010Dismissed
Krishan Lal and Another Vs Raju
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0218
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 227
High Courts26 Nov 2010Dismissed
Union of India (UOI) Vs Sant Ram and Another
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0210
High Courts26 Nov 2010Allowed
Om Parkash and Another Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0111
High Courts26 Nov 2010
Shri Bhup Ram Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0110
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 47
High Courts26 Nov 2010
Bansi Lal Sharma Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0109
High Courts26 Nov 2010
Balvir Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0104
High Courts26 Nov 2010Dismissed
Om Parkash Vs H.P. Krishi Vishav Vidyalaya and Another
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0081
High Courts26 Nov 2010Allowed
Ramesh Kumar Aggarwal Vs Commissioner-cum-Secretary (Health) to the Government of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0079
Central Civil Services (Pension) Rules, 1972 — Rule 68
High Courts26 Nov 2010Dismissed
Sukh Dev Vs Baij Nath Sharma and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0063
High Courts26 Nov 2010Allowed
Parveen Kumar and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0054
High Courts26 Nov 2010Dismissed
Arti Kaushal Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0053
High Courts26 Nov 2010Allowed
Anil Sharma and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0039
Constitution of India, 1950 — Article 14, 16
High Courts26 Nov 2010Dismissed
Swaran Singh Vs Raj Kumar
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0020
High Courts26 Nov 2010Dismissed
Sureshta Devi Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0016
High Courts24 Nov 2010Dismissed
Dhani Ram and another Vs Shri Amar Singh and Others
High Court Of Himachal Pradesh · (2011) 5 RCR(Civil) 279 : (2010) 3 ShimLC 593
Evidence Act, 1872 — Section 68Succession Act, 1925 — Section 63
High Courts23 Nov 2010Dismissed
Satya Parkash Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0454
Forest Act, 1927 — Section 4, 42, 52(A)Penal Code, 1860 (IPC) — Section 379
High Courts23 Nov 2010Dismissed
State of H.P. Vs Raju alias Surjit Kumar
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0390
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 380, 454
High Courts23 Nov 2010Allowed
Rajeev Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0386
High Courts23 Nov 2010Dismissed
Ranbir Singh and Others Vs Parduman Singh and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0384
Limitation Act, 1963 — Section 5